Tribunals and Commissions05 Sept 2019
Vinod Kumar Jangra Vs State Of Haryana And Others
National Green Tribunal · (2019) 09 NGT CK 0009
COURT ARCHIVE
National Green Tribunal judgments, 2019
45 judgments · page 2 of 3
Tribunals and Commissions28 Aug 2019Disposed Off
Punganur Consumer Protection Council Vs State of Tamil Nadu & Ors
National Green Tribunal · (2019) 08 NGT CK 0002
National Green Tribunal Act, 2010 — Section 25Constitution of India, 1950 — Article 21, 48(A)
Tribunals and Commissions08 Aug 2019Disposed Off
Sudiep Shrivastava & Anr Vs Union of India & Ors
National Green Tribunal · (2019) 08 NGT CK 0001
Forest (Conservation) Act, 1980 — Section 2, 2tNational Green Tribunal Act, 2010 — Section 20Forest Conservation Rules, 2003 — Rule 6, 6(3)(f), 6(3)(i), 6(3)(j), 6(3)(k), 6(3)(l), 6(3)(m), 6(4)(a), 6(4)(b), 6(4)(c), 6(4)(i), 6(4)(j), 6(4)(k), 6(4)(l), 6(4)(m), 7, 8
Tribunals and Commissions06 Aug 2019Disposed Off
Praduman Tiwari Vs Union Of India And Others
National Green Tribunal · (2019) 08 NGT CK 0005
Tribunals and Commissions02 Aug 2019
Gram Panchayat ARABA And Ors Vs State Of Rajasthan & Ors
National Green Tribunal · (2019) 08 NGT CK 0004
Tribunals and Commissions01 Aug 2019
Hardeep Singh And Others Vs SDMC And Others
National Green Tribunal · (2019) 08 NGT CK 0003
Environment (Protection) Act, 1986 — Section 15Noise Pollution (Regulation And Control) Rules, 2000 — Rule 4(2), 4(3), 5, 5(3)
Tribunals and Commissions31 May 2019Disposed Off
Gaurav Kumar Bansal Vs Union of India And Ors
National Green Tribunal · (2019) 05 NGT CK 0008
Wildlife Protection Act, 1972 — Section 18, 18(1), 18(b), 19, 21, 24, 24(2)(a), 25, 25A, 25 (A)(2), 26, 26(A)
Tribunals and Commissions27 May 2019Dismissed
Anil Tharthare Vs Secretary, Env. Deptt. Govt. of Maharashtra & Ors.
National Green Tribunal · (2019) 05 NGT CK 0007
Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions24 May 2019Dismissed
K.N. Somashekar And Ors Vs Union of India And Ors
National Green Tribunal · (2019) 05 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14, 14(3), 15, 16Forest Conservation Act, 1980 — Section 2, 2A, 3
Tribunals and Commissions24 May 2019Disposed Off
Village (Dweep) Panchayat And Ors Vs District Magistrate cum District Collector & Ors.
National Green Tribunal · (2019) 05 NGT CK 0005
Tribunals and Commissions22 May 2019Dismissed
Amit Maru Vs MoEF & Ors.
National Green Tribunal · (2019) 05 NGT CK 0004
Tribunals and Commissions17 May 2019Disposed Off
Spandana Jana Sewa Samaste Vs State Of Karnataka
National Green Tribunal · (2019) 05 NGT CK 0003
Tribunals and Commissions08 May 2019Disposed Off
Santosh Daundkar Vs Secretary, MoEF & Ors.
National Green Tribunal · (2019) 05 NGT CK 0002
National Green Tribunal Act, 2010 — Section 16Environment (Protection) Act, 1986 — Section 5Constitution Of India, 1950 — Article 51A(g)
Tribunals and Commissions07 May 2019Dismissed
Santosh Mittal And Ors Vs State Of Rajasthan And Ors
National Green Tribunal · (2019) 05 NGT CK 0001
National Green Tribunal Act, 2010 — Section 26Constitution Of India, 1950 — Article 48(A)
Tribunals and Commissions29 Apr 2019Disposed Off
Sudiep Shrivastava Vs Union Of India And Ors
National Green Tribunal · (2019) 04 NGT CK 0003
Forest (Conservation) Act, 1980 — Section 2, 2ANational Green Tribunal Act, 2010 — Section 16(e)Wildlife (Protection) Act, 1972 — Section 38(o)(1)(g)
Tribunals and Commissions15 Apr 2019Dismissed
Cansaulim-Arrossim-Cuelim Civic And Ors Vs M/s Competent Automobiles Company Ltd. And Ors
National Green Tribunal · (2019) 04 NGT CK 0002
Tribunals and Commissions05 Apr 2019
Chandra Prakash Budakoti Vs Union of India And Ors
National Green Tribunal · (2019) 04 NGT CK 0001
Forest (Conservation) Act, 1980 — Section 2, 3U.P. Protection of Trees in Rural and Hills Areas Act, 1976 — Section 4, 10
Tribunals and Commissions14 Mar 2019Allowed
Janajagrithi Samithi And Ors Vs Union Of India & Ors
National Green Tribunal · (2019) 03 NGT CK 0003
Electric (Supply) Act, 1948 — Section 29Environment (Protection) Act, 1986 — Section 15National Environment Appellate Authority Act, 1997 — Section 11(1)
Tribunals and Commissions07 Feb 2019Dismissed
Gabhabhai Devabhai Chauhan And Ors Vs Union Of India And Ors
National Green Tribunal · (2019) 02 NGT CK 0002
National Green Tribunal Act, 2010 — Section 16Environmental Clearance Regulations, 2006 — Regulation 10
Tribunals and Commissions01 Feb 2019Disposed Off
S.P. Muturaman Vs Union Of India And Ors
National Green Tribunal · (2019) 02 NGT CK 0001
Environmental Impact Assessment Notification, 2006 — Section 17