Tribunals and Commissions29 Dec 2016Disposed Off
Mr. Sagar Bhaskarrao Wattamwar And Ors Vs State Environment Impact Assessment Authority And Ors
National Green Tribunal · (2016) 12 NGT CK 0026
National Green Tribunal Act, 2010 — Section 14, 18(1)
COURT ARCHIVE
National Green Tribunal judgments, 2016
195 judgments · page 1 of 10
Tribunals and Commissions29 Dec 2016Disposed Off
Sangli Zilha Sudhar Samiti Vs Commissioner And Ors
National Green Tribunal · (2016) 12 NGT CK 0012
Tribunals and Commissions27 Dec 2016Disposed Off
Mr. Narhari Krishanji Lingraj And Ors Vs State Environment Impact Assessment And Ors
National Green Tribunal · (2016) 12 NGT CK 0024
Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 14, 18
Tribunals and Commissions27 Dec 2016Disposed Off
Mr. Sagar Bhaskarrao Wattamwar And Ors Vs State Environment Impact Assessment Authority And Ors
National Green Tribunal · (2016) 12 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14, 18(1)
Tribunals and Commissions23 Dec 2016Dismissed
Rajakkamangalam Thurai Fishing Harbour Pvt., Ltd Vs Union Of India And Ors
National Green Tribunal · (2016) 12 NGT CK 0029
Environment (Protection) Act, 1986 — Section 5, 15Coastal Regulation Zone Notifications, 1991 — Rule 2(xiii)
Tribunals and Commissions23 Dec 2016Disposed Off
Rajiv Chekuri Vs Panchayat President And Ors
National Green Tribunal · (2016) 12 NGT CK 0019
Solid Waste Management Rules, 2016 — Rule 3(56), 3(58), 4, 15
Tribunals and Commissions23 Dec 2016
Shri Hira Singh Markam And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 12 NGT CK 0011
National Green Tribunal Act, 2010 — Section 3, 14(3), 16(a), 16(e), 18(1)Forest (Conservation) Act, 1980 — Section 2, 10Water (Prevention and Control Of Pollution) Act, 1974 — Section 13, 28, 29, 33A
Tribunals and Commissions23 Dec 2016Allowed
Universal Crescent Power Pvrivate Limited Vs Union Of India service through the And Ors
National Green Tribunal · (2016) 12 NGT CK 0010
Constitution Of India, 1950 — Article 21
Tribunals and Commissions22 Dec 2016Disposed Off
Mrs. Almitra H. Patel And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 12 NGT CK 0027
Environment (Protection) Act, 1986 — Section 3, 5, 6, 15, 25Rajasthan Municipalities Act, 2009 — Section 226, 227, 228, 229, 230, 231, 232, 233, 234, 235, 236National Green Tribunal Act, 2010 — Section 15, 17
Tribunals and Commissions22 Dec 2016Disposed Off
Progressive Resident Welfare Association Vs Haryana Urban Development Authority
National Green Tribunal · (2016) 12 NGT CK 0009
National Green Tribunal Act, 2010 — Section 9, 14, 14(iii), 15, 16(g)
Tribunals and Commissions21 Dec 2016Disposed Off
Debadityo Sinha And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 12 NGT CK 0008
Forest (Conservation) Act, 1980 — Section 3(5)(2)(1)National Green Tribunal Act, 2010 — Section 20Environment (Protection) Act, 1986 — Section 2(a), 3
Tribunals and Commissions21 Dec 2016Disposed Off
Mr. Bidyut Mohanty Vs District Collector, Koraput Ajnd Ors
National Green Tribunal · (2016) 12 NGT CK 0007
National Green Tribunal Act, 2010 — Section 14(1), 18(1), 20Environment (Protection) Act, 1986 — Section 5, 19Plastic Waste Management and Handling Rulem 2011 — Rule 9, 12
Tribunals and Commissions20 Dec 2016Dismissed
Pattancheru Enviro Tech Limited Vs Telangana State Pollution Control Board And Ors
National Green Tribunal · (2016) 12 NGT CK 0017
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions20 Dec 2016Allowed
Chennimalai Weavers’ Co-operative Vs Chairman Gand Ors
National Green Tribunal · (2016) 12 NGT CK 0016
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions20 Dec 2016Disposed Off
Jai Gurudatta Suppliers Vs Reliance Infrastructure Ltd. And Ors
National Green Tribunal · (2016) 12 NGT CK 0013
National Green Tribunal Act, 2010 — Section 14, 18Environment (Protection) Rules, 1986 — Rule 5(3)
Tribunals and Commissions20 Dec 2016Disposed Off
Subhas Datta Vs Visva Bharati University And Ors
National Green Tribunal · (2016) 12 NGT CK 0005
Plastic waste (Management & Handling) Rules, 2011 — Rule 4(b), 6(c), 6(d)Constitution Of India, 1950 — Article 19(1)(g), 21
Tribunals and Commissions19 Dec 2016Disposed Off
N. Ramesha And Ors Vs Karnataka State Environment Impact And Ors
National Green Tribunal · (2016) 12 NGT CK 0018
Tribunals and Commissions19 Dec 2016Disposed Off
Wonderseal Packaging Vs Member Secretary And Ors
National Green Tribunal · (2016) 12 NGT CK 0014
National Green Tribunal Act, 2010 — Section 16(c)(g)Water (Prevention and Control Of Pollution) Act, 1974 — Section 33AAir (Prevention and Control Of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions16 Dec 2016Allowed
TARUN BHARAT CHAUHAN And Ors Vs UNION OF INDIA And Ors
National Green Tribunal · (2016) 12 NGT CK 0028
Environment Protection Act, 1986 — Section 3, 6, 25Land Acquisition Act, 1894 — Section 4, 6, 14, 15, 18, 19National Green Tribunal Act, 2010 — Section 16, 19
Tribunals and Commissions15 Dec 2016Disposed Off
Resident’s Welfare Association And Ors Vs New Okhla Industrial Development Authority And Ors
National Green Tribunal · (2016) 12 NGT CK 0004