COURT ARCHIVE

National Green Tribunal judgments, 2017

257 judgments · page 1 of 13

Tribunals and Commissions22 Dec 2017Disposed Off

Radhakrishnan K.U. And Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 12 NGT CK 0014

National Green Tribunal Act, 2010 — Section 14, 16National Environment Appellate Act, 1997 — Section 11National Green Tribunal (Practise and Procedure) Rules, 2011 — Rule 3(1)Constitution of India, 1950 — Article 48A, 51A(g)

Tribunals and Commissions13 Dec 2017Disposed Off

M.Z. Enterprises Vs District Level Environment Impact And Ors

National Green Tribunal · (2017) 12 NGT CK 0010

National Green Tribunal Act, 2010 — Section 16

Tribunals and Commissions08 Dec 2017Disposed Off

Anjani Kumar And Ors Vs State Of Uttar Pradesh And Ors

National Green Tribunal · (2017) 12 NGT CK 0009

National Green Tribunal Act, 2010 — Section 2c, 14, 15, 16, 17, 20Environment (Protection) Act, 1986 — Section 3, 3(1), 2(v)Environment Rules, 1986 — Rule 5, 5(3)(d)

Tribunals and Commissions08 Dec 2017Disposed Off

Society for Protection Of Environment And Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 12 NGT CK 0008

Environment (Protection) Act, 1986 — Section 3, 3(1), 3(2)(5), 3(2)(V)(1), 5National Green Tribunal Act, 2010 — Section 2(c), 14, 16, 17, 18Water (Prevention And Control Of Pollution) Act, 1974 — Section 5

Tribunals and Commissions07 Dec 2017Disposed Off

Gujarat Khedut Samaj And Ors Vs Secretary And Ors

National Green Tribunal · (2017) 12 NGT CK 0015

Tribunals and Commissions07 Dec 2017Disposed Off

Jitender Singh Vs Union Of India And Ors

National Green Tribunal · (2017) 12 NGT CK 0006

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)Limitation Act, 1963 — Section 5

Tribunals and Commissions07 Dec 2017Disposed Off

Lt. Col. (Retd) Sarvadaman Singh Oberoi Vs Union Of India And Ors

National Green Tribunal · (2017) 12 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14, 18Punjab Land Preservation Act, 1900 — Section 4, 5

Tribunals and Commissions07 Dec 2017Disposed Off

Society for Preservation Of Kasauli And its Environs Vs Barog Heights Hotel

National Green Tribunal · (2017) 12 NGT CK 0004

Himachal Pradesh Tenancy And Land Reform Act, 1972 — Section 118Himachal Pradesh Town And Country Planning Department Act, 1977 — Section 30, 39, 39A(1), 39AHimachal Pradesh Gram Panchayat Act, 1994 — Section 14

Tribunals and Commissions07 Dec 2017Disposed Off

Manoj Misra And Ors Vs Delhi Development Authority And Ors

National Green Tribunal · (2017) 12 NGT CK 0002

National Green Tribunal Act, 2010 — Section 2(c), 15, 17, 17(3), 26Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 33AEnvironment (Protection) Act, 1986 — Section 6

Tribunals and Commissions06 Dec 2017Disposed Off

B. Kamli And Ors Vs Secretary to the Government And Ors

National Green Tribunal · (2017) 12 NGT CK 0007

Tribunals and Commissions06 Dec 2017Disposed Off

D. Ramamoorthy Vs Chairman And Ors

National Green Tribunal · (2017) 12 NGT CK 0003

Tribunals and Commissions06 Dec 2017Allowed

Themrei Tuithung & Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 12 NGT CK 0001

Forest (Conservation) Act, 1980 — Section 2National Green Tribunal Act, 2010 — Section 19(40)(f)National Green Tribunal Act, 2011 — Rule 22

Tribunals and Commissions28 Nov 2017Disposed Off

Tata Consultancy Services Vs State Of Maharashtra And Ors

National Green Tribunal · (2017) 11 NGT CK 0025

Environment (Protection) Act, 1986 — Section 15

Tribunals and Commissions28 Nov 2017Dismissed

Ruchir Mayank S/o Shri Prasoon Kumar Vs Chhattisgarh Environment Conservation Board And Ors

National Green Tribunal · (2017) 11 NGT CK 0021

Water (Prevention And Control Of Pollution) Act, 1974 — Section 33(A)

Tribunals and Commissions28 Nov 2017Dismissed

Shri Prasoon Kumar S/o Late Shri Surendra Narayan Vs Chhattisgarh Environment Conservation Board And Ors

National Green Tribunal · (2017) 11 NGT CK 0020

Water (Prevention And Control Of Pollution) Act, 1974 — Section 33(A)

Tribunals and Commissions26 Nov 2017Dismissed

Betqui Candola Samvardhan Samitee Vs M/S Gera Developments Pvt Ltd And Ors

National Green Tribunal · (2017) 11 NGT CK 0022

National Green Tribunal Act, 2010 — Section 16Environment (Protection) Act, 1986 — Section 3(2)(5)(v)Environment Clearance Regulations, 2006 — Regulation 10

Tribunals and Commissions24 Nov 2017Disposed Off

Society for Protection Of Culture Heritage And Ors Vs The Union Of India And Ors

National Green Tribunal · (2017) 11 NGT CK 0019

National Green Tribunal Act, 2010 — Section 14, 15, 20Constitution Of India, 1950 — Article 226

Tribunals and Commissions21 Nov 2017Disposed Off

Sanjay Kumar Vs State Of U.P And Ors

National Green Tribunal · (2017) 11 NGT CK 0024

National Green Tribunal Act, 2010 — Section 14(1), 15, 16, 18

Tribunals and Commissions21 Nov 2017Dismissed

Austin Francis D’souza Vs Secretary And Ors

National Green Tribunal · (2017) 11 NGT CK 0018

Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 16, 16(g)Environment (Protection) Rules, 1986 — Rule 4(3a)(4)

Tribunals and Commissions17 Nov 2017Disposed Off

PandalaneniSrimannarayana And Ors Vs State Of Andhra Pradesh And Ors

National Green Tribunal · (2017) 11 NGT CK 0015

National Green Tribunal Act, 2010 — Section 14(1), 20Environment Protection Act, 1986 — Section 5Andhra Pradesh reorganization Act, 2014 — Section 3(3), 6, 39, 54, 94(3)