National Green Tribunal Act, 2010 — Section 2(c), 2(m) , 3, 14, 14(1)(2)16, 18, 18(2), 20Environment (Protection) Act, 1986 — Section 3(1), 5Limitation Act, 1963 — Section 22

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Tribunals and Commissions12 Oct 2017Dismissed

V. Rajendra Prasad And ors Vs Union Of India And Ors

National Green Tribunal · (2017) 10 NGT CK 0004

Constitution Of India, 1950 — Article 21Public Contracts Regulations, 2006 — Regulation 8(iv)

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Tribunals and Commissions06 Oct 2017Disposed Off

Ambar Nath Sengupta, S/o Lt. Aghore Nath Vs State Of West Bengal And Ors

National Green Tribunal · (2017) 10 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14, 15, 18(1), 26, 28Water (Prevention and Control Of Pollution) Act, 1974 — Section 33AConstitution Of India, 1950 — Article 51(A)(g)

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Tribunals and Commissions06 Oct 2017Dismissed

A. Iyappan Vs Chairman And Ors

National Green Tribunal · (2017) 10 NGT CK 0003

Environment (Protection) Act, 1986 — Section 3(2)(v)(1)

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Tribunals and Commissions05 Oct 2017

Md. Hayathuddin Vs Union Of India And Ors

National Green Tribunal · (2017) 10 NGT CK 0008

National Green Tribunal Act, 2010 — Section 14, 15Environment Impact Assessment (EIA) Notification, 2006 — Section 2Andhra Pradesh Reorganization Act, 2014 — Section 60

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Tribunals and Commissions05 Oct 2017Allowed

Varun Seth And Ors Vs Police Commissioner, Delhi Police And Ors

National Green Tribunal · (2017) 10 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 15, 18New Delhi Municipal Council Act, 1994 — Section 225, 330Noise Pollution (Regulation and Control) Rules, 2000 — Rule, 3(1)4(1), 4(4), 5, 5(1)

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Tribunals and Commissions04 Oct 2017Disposed Off

Omesh Saigal Vs Government Of NCT Of Delhi And Ors

National Green Tribunal · (2017) 10 NGT CK 0002

Noise Prevention and Control (Regulation and Control) Rules, 2000 — Rule 7Constitution Of India, 1950 — Article 21

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Tribunals and Commissions02 Oct 2017Disposed Off

Kasala Malla Reddy And Ors Vs State Of Andhra Pradesh And Ors

National Green Tribunal · (2017) 10 NGT CK 0017

Code Of Criminal Procedure, 1973 — Section 131, 133Water (Prevention and Control Of Pollution) Act, 1974 — Section 5, 17, 19, 25, 31A, 33(1)Environment (Protection) Act, 1986 — Section 3, 3(3), 5

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Tribunals and Commissions22 Sept 2017Dismissed

Mr. Rajinder Krishan Sharma IFS Retd. Vs Union Of India And Ors

National Green Tribunal · (2017) 09 NGT CK 0019

National Green Tribunal Act, 2010 — Section 14, 15, 18(1)Code Of Civil Procedure, 1908 — Section 11, Order 2 Rule 2Punjab Land Preservation Act, 1900 — Section 4, 5

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Tribunals and Commissions22 Sept 2017Dismissed

Mr. Surendra Waman Dhavale And Ors Vs Secretary And Ors

National Green Tribunal · (2017) 09 NGT CK 0017

National Green Tribunal Act, 2010 — Section 15National Green Tribunal (Practice & Procedure) Rules, 2011 — Rule 14

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Tribunals and Commissions21 Sept 2017Dismissed

People for Cattle in India And Ors Vs District Collector And Ors

National Green Tribunal · (2017) 09 NGT CK 0012

Water (Prevention and Control Of Pollution) Act, 1974 — Section 2(m)(ii), 24, 24 (1)(b), 28Andhra Pradesh (Telangana) Land Revenue Act, 1317 — Section 24, 166CNational Green Tribunal Act, 2010 — Section 2C, 14, 14(2), 14, 16, 18, 18(1)

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Tribunals and Commissions21 Sept 2017Dismissed