Tribunals and Commissions30 Jan 2017Disposed Off
M/s. Sripathi Paper & Boards (P) Ltd Vs Chairman And Ors
National Green Tribunal · (2017) 01 NGT CK 0018
COURT ARCHIVE
National Green Tribunal judgments, 2017
257 judgments · page 13 of 13
Tribunals and Commissions25 Jan 2017Disposed Off
Mr. Kashinath Jairam Shetye And Ors Vs Jaiprakash A. Sirsaikar And Ors
National Green Tribunal · (2017) 01 NGT CK 0023
Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 14, 26Indian Penal Code, 1860 — Section 193, 219
Tribunals and Commissions25 Jan 2017Disposed Off
Gram Sewa Samiti Vs Commissioner South Delhi Municipal Corporation And Ors
National Green Tribunal · (2017) 01 NGT CK 0022
National Highways Act, 1956 — Section 5National Highways Authority Act, 1988 — Section 11
Tribunals and Commissions25 Jan 2017Allowed
Telangana State Pollution Control Board And Ors Vs M/s.Shivraj Reddy Constructions And Ors
National Green Tribunal · (2017) 01 NGT CK 0013
Tribunals and Commissions24 Jan 2017Allowed
G. Ramesh Vs District Collector And Ors
National Green Tribunal · (2017) 01 NGT CK 0021
Tribunals and Commissions19 Jan 2017Disposed Off
Anil Kumar Vs Union of India And Ors
National Green Tribunal · (2017) 01 NGT CK 0020
National Green Tribunal Act, 2010 — Section 14, 15, 18(1)
Tribunals and Commissions19 Jan 2017Disposed Off
Mr. P. Sathiyanarayanan And Ors Vs The District Collector And Ors
National Green Tribunal · (2017) 01 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions18 Jan 2017Dismissed
M/S Pmv Maltings Pvt. Ltd Vs Uttrakhand Environment Protection Pollution Control Board & Ors
National Green Tribunal · (2017) 01 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 16, 18, 33AWater (Prevention and Control of Pollution) Act, 1974 — Section 3, 18, 18(1)(b), 33A, 16(b), 16(c)
Tribunals and Commissions17 Jan 2017Dismissed
Mantri Shyam Prasad Vs The Secretary And Ors
National Green Tribunal · (2017) 01 NGT CK 0011
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions17 Jan 2017Disposed Off
Selva Sakthi Eswarar Koil Trust Vs District Environmental Engineer And Ors
National Green Tribunal · (2017) 01 NGT CK 0004
Tribunals and Commissions13 Jan 2017Disposed Off
Jai Javan Jai Kisan And Ors Vs Vidarbha Cricket Association And Ors
National Green Tribunal · (2017) 01 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 15, 16, 18(2)Public Liability Insurance Act, 1991 — Section 1(a), (b), (c)
Tribunals and Commissions09 Jan 2017Disposed Off
Cansaulim Arrossim Cuelim Civil And Ors Vs M/s. Competent Automobiles Company Ltd And Ors
National Green Tribunal · (2017) 01 NGT CK 0012
Tribunals and Commissions09 Jan 2017Disposed Off
M/s. RP Rajarajan Associates Anchor Hotels Vs The Chairman And Ors
National Green Tribunal · (2017) 01 NGT CK 0007
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions09 Jan 2017Dismissed
Pammal Sri Sankara Nagar Nalavazhvu Sangam And Ors Vs State Of Tamil Nadu And Ors
National Green Tribunal · (2017) 01 NGT CK 0006
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 31AIndustries (development and regulation) Act, 1951 — Section 10Tamilnadu Minor Minerals Concession Rules, 1959 — Rule 35
Tribunals and Commissions06 Jan 2017Disposed Off
M/s. Manali Carton Industries Vs M/s.Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 01 NGT CK 0009
Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions06 Jan 2017Disposed Off
M/S. Manali Carton Industries Vs M/S. Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 01 NGT CK 0001
Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions05 Jan 2017Disposed Off
S. Sampath Kumar And Ors Vs The Commissioner And Ors
National Green Tribunal · (2017) 01 NGT CK 0002
National Green Tribunal Act, 2010 — Section 14Chennai City Municipal Corporation Act, 1919 — Section 259(1)