National Green Tribunal Judgments 2012

Tribunals and Commissions18 Dec 2012Dismissed

Vinod R. Patel And Ors Vs State Level Environment Impact And Ors

National Green Tribunal · (2012) 12 NGT CK 0007

National Green Tribunal Act, 2010 — Section 14(1), 16(h), 18(1)Hazardous Wastes (Management, Handling And Trans Boundary Movement) Rules, 2008 — Rule 3(I)

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Tribunals and Commissions18 Dec 2012Dismissed

Ankur Vs Maharashtra State Environment Impact Assessement Authority And Ors

National Green Tribunal · (2012) 12 NGT CK 0006

National Green Tribunal Act, 2010 — Section 14, 15, 16, 18, 18(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 323, 324, 427, 506Mines And Minerals (Development And Regulation) Act, 1857 — Section 21

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Tribunals and Commissions18 Dec 2012Disposed off

Supreme Court Group Housing Society And Ors Vs All India Panchayat Parishad And Ors

National Green Tribunal · (2012) 12 NGT CK 0005

Constitution Of India, 1950 — Article 21

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Tribunals and Commissions18 Dec 2012Disposed off

Shri Rudresh Naik Vs State of Goa And Ors

National Green Tribunal · (2012) 12 NGT CK 0004

National Green Tribunal Act, 2010 — Section 26, 28

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Tribunals and Commissions18 Dec 2012Allowed

Shri Sajal Kumar And Ors Vs Union of India And Ors

National Green Tribunal · (2012) 12 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14(1), 16, 16(h), 18(1)

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Tribunals and Commissions18 Dec 2012Allowed

Shri Sajal Kumar Vs Union Of India And Others

National Green Tribunal · (2012) 12 NGT CK 0002

National Green Tribunal Act, 2012 — Section 14(1), 16(h), 18(1)National Green Tribunal Act, 2010 — Section 16

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Tribunals and Commissions05 Dec 2012Dismissed

Shailesh Narvekar Vs State Of Maharashtra And Others

National Green Tribunal · (2012) 12 NGT CK 0001

Environment Protection Act, 1986 — Section 15

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Tribunals and Commissions23 Nov 2012Disposed off

M/s Kuber Roller Flour Mills Vs Rohit Choudhary And Ors

National Green Tribunal · (2012) 11 NGT CK 0004

National Green Tribunal Act, 2010 — Section 19Environment (Protection) Act, 1986 — Section 3(2)(v)(1)Environment (Protection) Rules, 1986 — Rule 5, 5(4)(3)(d)

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Tribunals and Commissions23 Nov 2012Disposed off

Shankar Somani Vs Rohit Choudhary And Ors

National Green Tribunal · (2012) 11 NGT CK 0002

National Green Tribunal Act, 2010 — Section 19Environment (Protection) Rules, 1986 — Rule 5Assam Wood Based Industry (Establishment And Regulations) Rules, 2000 — Rule 4

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Tribunals and Commissions22 Nov 2012Disposed Off

S.K. Naik Vs Jain Steel And Power Limited

National Green Tribunal · (2012) 11 NGT CK 0001

National Environment Appellate Authority (NEAA) Act, 1997 — Section 11(1)Aircraft Act, 1934 — Section 9A

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Tribunals and Commissions07 Nov 2012Disposed off

Vimal Bhai And Ors Vs Union of India And Ors

National Green Tribunal · (2012) 11 NGT CK 0003

National Green Tribunal Act, 2010 — Section 2(A), 3, 16, 16(e)Forest Conservation Act, 1980 — Section 2Indian Forest Act, 1927 — Section 5, 26, 32

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Tribunals and Commissions18 Oct 2012Disposed off

M/s. OPG Power Gujarat Pvt. Ltd And Ors Vs Husain Saleh Mahmad Usman Bhai Kara And Ors

National Green Tribunal · (2012) 10 NGT CK 0001

National Green Tribunal Act, 2010 — Section 19(4)(f)Code Of Civil Procedure, 1908 — Order 47 Rule 1Administrative Tribunals Act, 1985 — Section 22(3)(f)

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Tribunals and Commissions17 Oct 2012Dismissed

M/s Hubtown Limited And Ors Vs Principal Secretary And Ors

National Green Tribunal · (2012) 10 NGT CK 0002

National Green Tribunal Act, 2010 — Section 16, 16(i)Water (Prevention And Control Of Pollution) Act, 1974 — Section 28Maharashtra Regional And Town Planning Act, 1966 — Section 31(1), 127

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Tribunals and Commissions26 Sept 2012Allowed

Husain Saleh Mahmad Usman Bhai Kara Vs Gujarat State Level Environment Impact Assessment Authority And Ors

National Green Tribunal · (2012) 09 NGT CK 0002

National Green Tribunal Act, 2010 — Section 16Limitation Act, 1963 — Section 5

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Tribunals and Commissions23 Sept 2012Allowed

Shri Sandeep Desai And Ors Vs State of Goa And Ors

National Green Tribunal · (2012) 09 NGT CK 0001

Forest (Conservation) Act, 1980 — Section 2, 2(i)National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)

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Tribunals and Commissions20 Sept 2012Disposed off

Girdhars International Private Limited Vs Delhi Pollution Control Committee

National Green Tribunal · (2012) 09 NGT CK 0004

Water (Prevention And Control Of Pollution) Act, 1974 — Section 33(A)Air (Prevention And Control Of Pollution) Act, 1981 — Section 31(A)

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Tribunals and Commissions18 Sept 2012Dismissed

M/s. Golden Seam Textile Pvt. Ltd Vs Karnataka State Pollution Control Board

National Green Tribunal · (2012) 09 NGT CK 0005

National Green Tribunal Act, 2010 — Section 16Limitation Act, 1963 — Section 5, 14, 14(2), 29Arbitration And Conciliation Act, 1996 — Section 34, 34(3)

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Tribunals and Commissions07 Sept 2012Allowed

Rohit Choudhury Vs Union of India And Ors

National Green Tribunal · (2012) 09 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14(1) 20Environment (Protection) Act, 1986 — Section 3(2)(v)(1)Environment (Protection) Rules, 1986 — Rule 5, 5(4)(3)(d)

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Tribunals and Commissions06 Sept 2012Allowed

Joseph Coutinho Vs Goa State Pollution Control Board And Ors

National Green Tribunal · (2012) 09 NGT CK 0009

Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 26, 33AAir (Prevention And Control Of Pollution) Act, 1981 — Section 21, 31

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Tribunals and Commissions05 Sept 2012Dismissed

Shri Dilip Namdeo Dherange And Ors Vs Ministry of Environment & Forests And Ors

National Green Tribunal · (2012) 09 NGT CK 0006

Limitation Act, 1963 — Section 2(h), 14, 14(2)National Green Tribunal Act, 2010 — Section 16, 16(j), 38(5)Arbitration And Conciliation Act, 1996 — Section 2(e), 34, 43

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National Green Tribunal judgments, 2012