COURT ARCHIVE

National Green Tribunal judgments, 2012

56 judgments · page 2 of 3

Tribunals and Commissions04 Sept 2012Allowed

Intech Pharma Private Limited Vs Goa State Pollution Control Board

National Green Tribunal · (2012) 09 NGT CK 0008

Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 26, 27, 33, 33AAir (Prevention And Control Of Pollution) Act, 1981 — Section 21, 21(4), 31A

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Tribunals and Commissions04 Sept 2012Dismissed

M/s Siddhartha Enterprises Vs State of NCT of Delhi And Ors

National Green Tribunal · (2012) 09 NGT CK 0007

Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 25(1)Air (Prevention And Control Of Pollution) Act, 1981 — Section 21

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Tribunals and Commissions30 Aug 2012Dismissed

Jesurethinam Convernor And Others Vs Ministry Of Environment And Forests Union Of India And Others

National Green Tribunal · (2012) 08 NGT CK 0001

National Green Tribunal Act, 2010 — Section 16Water(Prevention And Control Of Pollution) Act, 1974 — Section 28, 29, 33AForest(Conservation) Act, 1980 — Section 2

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Tribunals and Commissions27 Aug 2012Allowed

Rudresh Naik Vs State of Goa And Ors

National Green Tribunal · (2012) 08 NGT CK 0004

Environment (Protection) Act, 1986 — Section 5

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Tribunals and Commissions24 Aug 2012Disposed off

Rana Sengupta Vs Union of India And Ors

National Green Tribunal · (2012) 08 NGT CK 0003

National Green Tribunal Act, 2010 — Section 16Constitution Of India, 1950 — Article 21, 48A, 51A

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Tribunals and Commissions09 Aug 2012Disposed off

Antarsingh Patel And Ors Vs Union of India And Ors

National Green Tribunal · (2012) 08 NGT CK 0002

Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 20Constitution Of India, 1950 — Article 21, 300A

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Tribunals and Commissions17 Jul 2012Disposed off

Swami Gyan Swarup Sanand And Ors Vs Union of India And Ors

National Green Tribunal · (2012) 07 NGT CK 0002

National Green Tribunal Act, 2010 — Section 14, 18

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Tribunals and Commissions13 Jul 2012Dismissed

Verinder Singh and Vikram Singh, HUF Vs Land Acquisition Collector-cum-DRO

National Green Tribunal · (2012) 07 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 15, 18Land Acquisition Act, 1894 — Section 4, 6, 9(1), 18Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17

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Tribunals and Commissions31 May 2012Dismissed

Ramesh Agrawal Vs Member Secretary And Others

National Green Tribunal · (2012) 05 NGT CK 0003

National Green Tribunal Act, 2010 — Section 38(5)National Environment Appellate Authority Act, 1997 — Section 11Water (Prevention And Control Of Pollution) Act, 1974 — Section 44, 47

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Tribunals and Commissions30 May 2012Disposed Off

Ossie Fernandes And Others Vs Ministry Of Environment & Forests Others

National Green Tribunal · (2012) 05 NGT CK 0001

National Green Tribunal Act, 2010 — Section 20

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Tribunals and Commissions24 May 2012Allowed

Dyaneshwar Vishnu Shedge Vs Union of India And Ors

National Green Tribunal · (2012) 05 NGT CK 0006

National Green Tribunal Act, 2010 — Section 16Constitution Of India, 1950 — Article 21, 48A, 51A(g)

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Tribunals and Commissions24 May 2012Dismissed

Janahit Seva Samit Vs Union Of India And Others

National Green Tribunal · (2012) 05 NGT CK 0002

National Green Tribunal Act, 2010 — Section 14, 16, 16(h)Limitation Act, 1963 — Section 5

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Tribunals and Commissions23 May 2012Partly Allowed

T. Mohana Rao Vs Director, Ministry of Environment & Forests And Ors

National Green Tribunal · (2012) 05 NGT CK 0007

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Tribunals and Commissions20 May 2012Partly Allowed

T. Murugandam And Others Vs Ministry Of Environment And Forests And Others

National Green Tribunal · (2012) 05 NGT CK 0004

National Environment Appellate Authority Act, 1997 — Section 11, 11(1)National Green Tribunal Act, 2010 — Section 16(h)

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Tribunals and Commissions10 May 2012Disposed off

Husain Saleh Mahmad Usman Bhai Kara Vs M/s. OPG Power Gujarat Private Limited And Ors

National Green Tribunal · (2012) 05 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14, 26

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Tribunals and Commissions01 May 2012Allowed

Nirma Limited Vs Ministry of Environment & Forests And Ors

National Green Tribunal · (2012) 05 NGT CK 0008

Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 16Bombay Provincial Municipal Corporation Act, 1949 — Section 406(2)(e)

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Tribunals and Commissions30 Apr 2012Dismissed

Consumer Federation Tamil Nadu (Regd.) Vs Union Of India And Ors

National Green Tribunal · (2012) 04 NGT CK 0006

National Green Tribunal Act, 2010 — Section 12, 16Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 34, 226, 227

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Tribunals and Commissions26 Apr 2012Dismissed

Mehnatkash Mazdoor Kishan Ekta Sangathan And Ors Vs Union Of India And Ors

National Green Tribunal · (2012) 04 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14, 16

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Tribunals and Commissions26 Apr 2012Dismissed

Thervoy Gramam Munnetra Nala Sangam Vs Union Of India, Through The Secretary

National Green Tribunal · (2012) 04 NGT CK 0001

National Environment Appellate Authority Act, 1997 — Section 11General Clauses Act, 1897 — Section 6, 6(c), 6(d), 6(e)National Green Tribunal Act, 2010 — Section 16, 18, 18(1), 38(2), 38(5), 38(8)

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Tribunals and Commissions20 Apr 2012Disposed off

Mayur Karsanbhai Parmar And Ors Vs Union of India And Ors

National Green Tribunal · (2012) 04 NGT CK 0004

National Green Tribunal Act, 2010 — Section 2(m), 14, 16, 16(h), 18, 18(1), 18(2)Environment Impact Assessment Notification (EIA) , 2006 — Section 8Environment (Protection) Act, 1986 — Section 3(3)

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