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National Green Tribunal judgments, 2013

52 judgments · page 1 of 3

Tribunals and Commissions17 Dec 2013Dismissed

Mr. P. Kantarao And Ors Vs Secretary And Ors

National Green Tribunal · (2013) 12 NGT CK 0003

Water (Prevention And Control Of Pollution) Act, 1974 — Section 25Air (Prevention And Control Of Pollution) Act, 1981 — Section 21Constitution Of India, 1950 — Article 21
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Tribunals and Commissions13 Dec 2013Disposed Off

Samata And Ors Vs Union Of India And Ors

National Green Tribunal · (2013) 12 NGT CK 0001

National Green Tribunal Act, 2010 — Section 16, 18, 20, 38(5)National Environment Appellate Authority, 1997 — Section 11, 11(1), 11(2), 11(1)(a)Environmental impact Assessment Notification, 1994 — Section 3, 3.2, 4.23
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Tribunals and Commissions06 Dec 2013Dismissed

M/s. Divya Granites And Ors Vs Karantaka State Pollution Control Board

National Green Tribunal · (2013) 12 NGT CK 0004

Water (Prevention And Control Of Pollution) Act, 1974 — Section 18(1)(b), 21, 25, 25(1), 33(A), 44Environment (Protection) Act, 1986 — Section 3, 5Water Pollution (Procedure for Transaction Of Business) And The Water (Prevention And Control Of Pollution) Rules, 1976 — Rule 34, 34(6)
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Tribunals and Commissions28 Nov 2013Disposed Off

Haat Supreme Wastech Pvt. Ltd. And Ors Vs State Of Haryana And Ors

National Green Tribunal · (2013) 11 NGT CK 0002

Environment (Protection) Act, 1986 — Section 2(a), 2(b), 2(c), 2(d), 2(e), 2(f), 2(g), 2(i), 2(j), 5, 6, 6(2)(a), 6(2)(c), 8, 25Motor Vehicles Act, 1939 — Section 92ABiomedical Waste Management & Handling) Rules, 1998 — Rule 2(d), 3(5), 5, 8
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Tribunals and Commissions12 Sept 2013Disposed off

Kehar Singh Vs State Of Haryana

National Green Tribunal · (2013) 09 NGT CK 0001

National Green Tribunal Act, 2010 — Section 2(m), 14, 14(1), 14(2), 14(3), 15(b), 15(c), 16, 18, 18(1), 18(2)Land Acquisition Act, 1894 — Section 4, 5, 6Central Excise Act, 1944 — Section 35
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Tribunals and Commissions21 Aug 2013Partly Allowed

Biswanath Mondal And Ors Vs State Of West Bengal And Ors

National Green Tribunal · (2013) 08 NGT CK 0004

Environment (Protection) Act, 1986 — Section 3(2), 6, 6(2)(b), 25Air (Prevention And Control Of Pollution) Act, 1981 — Section 17, 17(g), 19Environment (Protection) Rules, 1986 — Rule 3(1), 3(2)
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