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National Green Tribunal judgments, 2013

52 judgments · page 2 of 3

Tribunals and Commissions18 Jul 2013Disposed off

Goa Foundation And Ors Vs Union Of India And Ors

National Green Tribunal · (2013) 07 NGT CK 0009

National Green Tribunal Act, 2010 — Section 2(c), 2(m), 2(1)(c), 14, 14(1), 14(2), 15, 16, 18, 20Advocates Act, 1961 — Section 37, 38Environment (Protection) Act, 1986 — Section 3(1), 5
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Tribunals and Commissions11 Jul 2013Partly Allowed

Sarang Yadwadkar And Ors Vs Commissioner And Ors

National Green Tribunal · (2013) 07 NGT CK 0007

Maharashtra Regional And Town Planning Act, 1966 — Section 28(4), 30National Highways Act, 1956 — Section 2Constitution Of India, 1950 — Article 21, 48A, 51A, 51A(g)
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Tribunals and Commissions09 May 2013Dismissed

M/s. DRG Grate Udhyog And Ors Vs State Of M.P And Ors

National Green Tribunal · (2013) 05 NGT CK 0002

Air (Prevention And Control Of Pollution) Act, 1981 — Section 17, 17(1)(a), 17(1)(b), 17(1)(c), 17(1)(d), 17(1)(e), 17(1)(f), 17(1)(g), 17(1)(h), 17(1)(i), 17(1)(j), 21Divorce Act, 1869 — Section 3(3)Railways Act, 1989 — Section 123(c), 124(A)
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Tribunals and Commissions09 May 2013Disposed off

Sureshbhai Keshavbhai Waghvankar And Ors Vs State Of Gujarat And Ors

National Green Tribunal · (2013) 05 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 16, 26, 28Environment (Protection) Act, 1986 — Section 2(b), 5, 5(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 2(e), 4, 17, 17(1)(l)(I), 17 (1)(a), 18, 18(b), 24, 25, 30, 33A
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Tribunals and Commissions30 Apr 2013Disposed Off

Gurdial Singh And Ors Vs State Of Punjab And Ors

National Green Tribunal · (2013) 04 NGT CK 0003

Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 22, 26, 26(3)(d), 26(4)(b), 27, 31, 31A, 31(2)Water (Prevention And Control Of Pollution) Act, 1974 — Section 28(2)
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