Tribunals and Commissions16 Apr 2013Allowed
Jeet Singh Kanwar And Ors Vs Union Of India And Ors
National Green Tribunal · (2013) 04 NGT CK 0002
National Green Tribunal Act, 2010 — Section 20
COURT ARCHIVE
National Green Tribunal judgments, 2013
52 judgments · page 3 of 3
Tribunals and Commissions11 Apr 2013Allowed
M/s. Sesa Goa Limited And Ors Vs State Of Goa And Ors
National Green Tribunal · (2013) 04 NGT CK 0004
Environment (Protection) Act, 1986 — Section 5Constitution Of India, 1950 — Article 14, 142, 136, 226
Tribunals and Commissions04 Apr 2013Disposed off
M/s. Sardessai Engineering Works And Ors Vs Goa Coastal Zone Management Authority And Ors
National Green Tribunal · (2013) 04 NGT CK 0005
Environment (Protection) Act, 1986 — Section 3(1), 3(2), 5Company’s Act, 1956 — Section 193
Tribunals and Commissions22 Mar 2013
Rana Sengupta Vs Union Of India And Ors
National Green Tribunal · (2013) 03 NGT CK 0005
National Green Tribunal Act, 2010 — Section 16, 16(h), 20Environmental Clearance Regulations, 2006 — Regulation 8(vi)Code Of Civil Procedure, 1908 — Order 21 Rule 30
Tribunals and Commissions15 Mar 2013
DVC Emta Coal Mines Limited Vs Pollution Control Appellate Authority (W.B.) And Ors
National Green Tribunal · (2013) 03 NGT CK 0004
National Green Tribunal Act, 2010 — Section 3, 16(a), 16(1)(h)Code Of Civil Procedure, 1908 — Section 2(2), 100Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 26, 27, 29, 28, 28(1), 33, 33(4), 33A, 33B
Tribunals and Commissions14 Mar 2013Disposed off
Save Mon Region Federation And Ors Vs Union Of India And Ors
National Green Tribunal · (2013) 03 NGT CK 0007
National Green Tribunal Act, 2010 — Section 16, 16(a), 16(b), 16(c), 16(d), 16(e), 16(f), 16(g), 16(h), 16(i), 16(j)Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 22 Rule 9
Tribunals and Commissions14 Mar 2013Disposed off
Devendra Kumar And Ors Vs Union Of India And Ors
National Green Tribunal · (2013) 03 NGT CK 0006
Indian Forest Act, 1927 — Section 2Environment (Protection) Act, 1986 — Section 3(2)(v)(1)Punjab land preservation Act, 1900 — Section 4, 5
Tribunals and Commissions14 Mar 2013Dismissed
Nikunj Developers And Ors Vs State Of Maharashtra And Ors
National Green Tribunal · (2013) 03 NGT CK 0003
Environment (Protection) Act, 1986 — Section 5, 15, 19(a)National Green Tribunal Act, 2010 — Section 16Limitation Act, 1963 — Section 4, 5, 6 , 7 , 8 , 9 , 10 , 11 , 12 , 13 , 14 , 15 , 16 , 17 , 18, 19 , 20 , 21 , 22 , 23 , 24, 29(2)
Tribunals and Commissions14 Mar 2013
Save Mon Region Federation And Ors Vs Union of India And Ors
National Green Tribunal · (2013) 03 NGT CK 0002
National Green Tribunal Act, 2010 — Section 16, 16(a), 16(j), 16(h)Limitation Act, 1963 — Section 5Environmental (Protection) Rules, 1986 — Rule 9
Tribunals and Commissions28 Feb 2013Dismissed
M/S Hindalco Industries Ltd. Vs State Of Maharashtra And Ors
National Green Tribunal · (2013) 02 NGT CK 0002
National Green Tribunal Act, 2010 — Section 2, 3, 16, 16(e)Forest (Conservation) Act, 1980 — Section 2, 2(ii), 6(3)(a)Forest (Conservation) Rules, 2003 — Rule 6, 6(f)
Tribunals and Commissions21 Feb 2013Dismissed
M/s. Riva Beach Resort Pvt. Ltd Vs Goa Coastal Zone Management Authority
National Green Tribunal · (2013) 02 NGT CK 0001
Environment (Protection) Act, 1986 — Section 5Mundkars (Protection from Eviction) Act, 1975 — Section 6, 29Environment (Protection) Rules, 1986 — Rule 4(3a)
Tribunals and Commissions06 Feb 2013Allowed
M/s. Gujarat Eco Textile Park Limited Vs Ministry Of Environment And Forests And Ors
National Green Tribunal · (2013) 02 NGT CK 0003