Tribunals and Commissions18 Nov 2014Disposed Off
Shri A.R.B. Ram Santhosh Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2014) 11 NGT CK 0009
COURT ARCHIVE
National Green Tribunal judgments, 2014
138 judgments · page 1 of 7
Tribunals and Commissions17 Nov 2014Dismissed
M/s. Vadivel Knit Process Vs Chaiman And Ors
National Green Tribunal · (2014) 11 NGT CK 0008
National Green Tribunal Act, 2010 — Section 19(4)Civil Procedure Code, 1908 — Order 47 Rule 1Constitution Of India, 1950 — Article 181, 182
Tribunals and Commissions17 Nov 2014Disposed Off
Sustainability and Human Resources Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2014) 11 NGT CK 0007
Tribunals and Commissions17 Nov 2014Dismissed
Nirma Ltd Vs Ministry Of Environment & Forests And Ors
National Green Tribunal · (2014) 11 NGT CK 0006
Civil Procedure Code, 1908 — Order 18 Rule 18
Tribunals and Commissions13 Nov 2014Disposed Off
Ms. Geeta Bhadrasen Vadhai Vs Ministry Of Environment And Forest And Ors
National Green Tribunal · (2014) 11 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 14(2), 15(33), 15, 18, 19, 19(2), 19(4)Civil Procedure Code, 1908 — Section 11Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions10 Nov 2014
T. Muruganandam And Ors Vs Ministry Of Environment & Forests And Ors
National Green Tribunal · (2014) 11 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 16, 16(h), 20, 22National Environment Appellate Authority Act, 1997 — Section 11
Tribunals and Commissions10 Nov 2014Disposed Off
Shri Sant Dasganu Maharaj Shetkari Vs Indian Oil Corporation Ltd. And Ors
National Green Tribunal · (2014) 11 NGT CK 0002
Code Of Criminal Procedure, 1908 — Section 133Environment (Protection) Act, 1986 — Section 17, 31National Green Tribunal Act, 2010 — Section 14, 15, 17, 19
Tribunals and Commissions05 Nov 2014Disposed Off
Bhausaheb S/O Bhimaji Kulat And Ors Vs State Of Maharashtra And Ors
National Green Tribunal · (2014) 11 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 15, 18, 20Environment (Protection) Act, 1986 — Section 5Municipal Solid Wastes (Management & Handling) Rules, 2000 — Rule 22
Tribunals and Commissions03 Nov 2014Dismissed
Jacob George Vs Union Of India And Ors
National Green Tribunal · (2014) 11 NGT CK 0001
Kerala Highway Protection Act, 1999 — Section 2(h), 3Environment (Protection) Act, 1986 — Section 3(3), 5
Tribunals and Commissions30 Oct 2014Disposed Off
Ram Saroj Kushwaha And Ors Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2014) 10 NGT CK 0005
Tribunals and Commissions28 Oct 2014Disposed Off
Rajesh Ojha Vs Union Of India And Ors
National Green Tribunal · (2014) 10 NGT CK 0004
Tribunals and Commissions21 Oct 2014Disposed Off
Bhupendra Gupta Vs State Of M.P. And Ors
National Green Tribunal · (2014) 10 NGT CK 0003
Tribunals and Commissions16 Oct 2014Disposed Off
Krishan Kant Singh And Ors Vs National Ganga River Basin Authority And Ors
National Green Tribunal · (2014) 10 NGT CK 0001
Water (Prevention and Control Of Pollution) Act, 1974 — Section 18(1)(b), 21, 22, 23, 24, 25, 26, 27, 27(2), 33, 33AEnvironment (Protection) Act, 1986 — Section 2, 5National Green Tribunal Act, 2010 — Section 15, 19, 19(4)(c), 20
Tribunals and Commissions15 Oct 2014Dismissed
M/s. Sri Murugan Dyeing Vs Disrict Environmental Engineer And Ors
National Green Tribunal · (2014) 10 NGT CK 0002
Tribunals and Commissions01 Oct 2014Disposed Off
Vikas K. Tripathi Vs Secretary, Ministry Of Environment And Forests And Ors
National Green Tribunal · (2014) 10 NGT CK 0009
National Green Tribunal Act, 2010 — Section 4(4), 14, 14(1)(2), 14(3), 15, 16, 18, 34Environment (Protection) Act, 1986 — Section 5Limitation Act, 1963 — Section 5
Tribunals and Commissions01 Oct 2014Disposed Off
Narmada Khand Swabhiman Sena Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2014) 10 NGT CK 0008
Mines And Minerals (Development And Regulation) Act, 1957 — Section 5(1)Environment (Protection) Act, 1986 — Section 3, 3(2)(v)Environment (Protection) Rules, 1986 — Rule 5(1)
Tribunals and Commissions01 Oct 2014Disposed Off
Shri Rajeev s/o. Krishnarao Thakre And Ors Vs Union Of India And Ors
National Green Tribunal · (2014) 10 NGT CK 0007
Tribunals and Commissions01 Oct 2014Disposed Off
Vikas K. Tripathi Vs Secretary, Ministry Of Environment and Forests And Ors
National Green Tribunal · (2014) 10 NGT CK 0006
National Green Tribunal Act, 2010 — Section 4(4), 14, 14(1)(2), 14(3), 15, 16, 18, 34Environment (Protection) Act, 1986 — Section 5Limitation Act, 1963 — Section 5
Tribunals and Commissions29 Sept 2014Disposed Off
National Green Tribunal Bar Association Vs Union Of India And Ors
National Green Tribunal · (2014) 09 NGT CK 0011
National Green Tribunal Act, 2010 — Section 14, 18(3)Indian Forest Act, 1927 — Section 26, 26(f), 26(h)Indian Penal Code, 1860 — Section 120B, 166, 167, 420, 504
Tribunals and Commissions26 Sept 2014Disposed Off
Jal, Jungle, Jameen Sangarsh Samiti Vs Dilip Buildcon Ltd. And Ors
National Green Tribunal · (2014) 09 NGT CK 0022