Tribunals and Commissions03 Sept 2014Disposed Off
Rajesh Dixit Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2014) 09 NGT CK 0019
COURT ARCHIVE
National Green Tribunal judgments, 2014
138 judgments · page 3 of 7
Tribunals and Commissions02 Sept 2014Disposed Off
Paryavaran Avam Manav Adhikar Sanrakshan Samiti Vs M/s Regal Town And Ors
National Green Tribunal · (2014) 09 NGT CK 0024
Environment (Protection) Act, 1986 — Section 15
Tribunals and Commissions28 Aug 2014Disposed Off
Vidhan Mishra Vs Union Of India And Ors
National Green Tribunal · (2014) 08 NGT CK 0001
National Green Tribunal Act, 2010 — Section 16Companies Act, 1956 — Section 25
Tribunals and Commissions25 Aug 2014Allowed
Sandeep Motilal Sanghvi And Ors Vs Tree Officer And Ors
National Green Tribunal · (2014) 08 NGT CK 0011
National Green Tribunal Act, 2010 — Section 14, 15, 18Maharashtra (Urban Area) Protection And Preservation Of Trees Act, 1975 — Section 8(2)
Tribunals and Commissions25 Aug 2014Disposed Off
Kishore Deepak Kodwani And Ors Vs District Collector And Ors
National Green Tribunal · (2014) 08 NGT CK 0004
Constitution Of India, 1950 — Article 51A, 51A(g)
Tribunals and Commissions21 Aug 2014Dismissed
Shri E. Sivananthan Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2014) 08 NGT CK 0002
Tribunals and Commissions12 Aug 2014Disposed Off
Sangli Zilla Sudhar Samiti Vs Chief Secretary And Ors
National Green Tribunal · (2014) 08 NGT CK 0012
Maharashtra (Urban Areas) Protection And Preservation Of Trees Act, 1975 — Section 21(1)
Tribunals and Commissions11 Aug 2014Disposed Off
Neeraj Chourasiya Vs State Of MP And Ors
National Green Tribunal · (2014) 08 NGT CK 0010
Water (Prevention And Control Of Pollution) Act, 1974 — Section 24, 25, 26
Tribunals and Commissions08 Aug 2014
Nisarga And Ors Vs Assistant Conservator Of Forests And Ors
National Green Tribunal · (2014) 08 NGT CK 0008
Goa Land Revenue Code, 1968 — Section 32
Tribunals and Commissions08 Aug 2014Disposed Off
Society for Environmental Protection Vs Union Of India And Ors
National Green Tribunal · (2014) 08 NGT CK 0006
National Green Tribunal Act, 2010 — Section 16, 19(1), 19(2)Environmental Impact Assessment Notification, 2006 — Section 7(i), 7(iii)Environmental Impact Assessment Notification, 2006 — Rule 7(i)(III)(b)
Tribunals and Commissions07 Aug 2014Disposed Off
B.L. Mishra Vs Collector, Chhattarpur And Ors
National Green Tribunal · (2014) 08 NGT CK 0005
Tribunals and Commissions06 Aug 2014Dismissed
Shankar Raghunath Jog Vs M/s. S. Kantilal & Co. Pvt. Ltd. And Ors
National Green Tribunal · (2014) 08 NGT CK 0009
Mines And Minerals (Regulation And Development) Act, 1957 — Section 3(d)Mineral Concession Rules, 1960 — Rule 24(a)Environment Clearance Regulation, 2006 — Regulation 7, 8
Tribunals and Commissions06 Aug 2014Dismissed
Shankar Raghunath Jog Vs Secretary And Ors
National Green Tribunal · (2014) 08 NGT CK 0007
Environmental Impact Assessment Notification, 2006 — Regulation 2, 2(ii), 7(ii)
Tribunals and Commissions05 Aug 2014Dismissed
Murli Manohar Sharma Vs Union Of India And Ors
National Green Tribunal · (2014) 08 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 14(3)
Tribunals and Commissions30 Jul 2014Dismissed
President Vs State Of Tamil Nadu And Ors
National Green Tribunal · (2014) 07 NGT CK 0010
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions30 Jul 2014Partly Allowed
Sukdeo S/o KarbhariKolpe And Ors Vs M/s Kopargaon SahakariSakhar Karkhana Ltd. And Ors
National Green Tribunal · (2014) 07 NGT CK 0009
National Green Tribunal Act, 2010 — Section 14, 15, 18Water (Prevention And Control Of Pollution) Act, 1974 — Section 17
Tribunals and Commissions30 Jul 2014Disposed Off
Goa Foundation Vs State Of Goa And Ors
National Green Tribunal · (2014) 07 NGT CK 0005
Tribunals and Commissions30 Jul 2014Disposed Off
Mr. Vitthal Gopichand Bhungase Vs Gangakhed SugarAnd Energy Ltd. And Ors
National Green Tribunal · (2014) 07 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 15, 15(3), 17, 18, 20, 21
Tribunals and Commissions24 Jul 2014Dismissed
Sunil Kumar Samanta Vs West Bengal Pollution Control Board And Ors
National Green Tribunal · (2014) 07 NGT CK 0002
National Green Tribunal Act, 2010 — Section 2(m), 14, 16, 33Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29(2)Water (Prevention And Control Of Pollution) Act, 1974 — Section 13, 28, 29, 33
Tribunals and Commissions17 Jul 2014Dismissed
M.C. Mehta Vs University Grants Commission (UGC) And Ors
National Green Tribunal · (2014) 07 NGT CK 0008
National Green Tribunal Act, 2010 — Section 2m, 14, 14(1), 14(2), 15, 16(a), 16(b), 16(c), 16(d), 16(e), 16(f), 16(g), 16(h), 16(i), 16(j), 18, 18(2), 18(2)(a), 18(2)(b), 18(2)(c), 18(2)(d), 18(2)(f)Water (Prevention And Control Of Pollution) Act, 1974 — Section 16(2)(e), 16(2)(f), 16(2)(e), 17(1)(e)Advocates Act, 1961 — Section 37, 38