Tribunals and Commissions01 May 2014Disposed Off
M/s. Champ Energy Ventures Pvt. Ltd Vs Ministry Of Environment And Forests And Ors
National Green Tribunal · (2014) 05 NGT CK 0015
Environment (Protection) Act, 1986 — Section 5
COURT ARCHIVE
National Green Tribunal judgments, 2014
138 judgments · page 5 of 7
Tribunals and Commissions30 Apr 2014Disposed Off
Smt. Jayshree Dansena Vs M/s Athena Chhattisgarh Power Private Ltd And Ors
National Green Tribunal · (2014) 04 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 15, 18
Tribunals and Commissions29 Apr 2014Disposed Off
Nawab Khan And Ors Vs Department Of Housing & Environment And Ors
National Green Tribunal · (2014) 04 NGT CK 0015
Air (Prevention And Control Of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions29 Apr 2014Partly Allowed
Dilip S/O Ramdas Bhoyar Vs Union Of India And Ors
National Green Tribunal · (2014) 04 NGT CK 0011
Code Of Criminal Procedure, 1973 — Section 133, 138
Tribunals and Commissions24 Apr 2014Disposed Off
Karam Chand And Ors Vs Union Of India And Ors
National Green Tribunal · (2014) 04 NGT CK 0001
Forest (Conservation) Act, 1980 — Section 2National Green Tribunal Act, 2010 — Section 14, 14(1), 14(2), 14(3), 16(a), 16(b), 16(c), 16(d), 16(e), 16(f), 16(g), 16(h), 16(i), 16(j), 19, 19(2), 19(4)Code of Civil Procedure, 1908 — Section 11
Tribunals and Commissions22 Apr 2014Disposed Off
Deshpande Jansamsaya Niwaran Samiti And Ors Vs Sate Of Maharashtra And Ors
National Green Tribunal · (2014) 04 NGT CK 0009
National Green Tribunal Act, 2010 — Section 18, 20Water (Prevention And Control Of Pollution) Act, 1974 — Section 17, 33Air (Prevention And Control Of Pollution) Act, 1981 — Section 17, 31
Tribunals and Commissions22 Apr 2014Disposed Off
Himanshu R. Barot Vs State Of Gujarat & Ors And Ors
National Green Tribunal · (2014) 04 NGT CK 0002
Air (Prevention And Control Of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions21 Apr 2014Disposed Off
Pramod Sharma S/o Ramswaroop Sharma And Ors Vs State Of Rajasthan Through District Collector And Ors
National Green Tribunal · (2014) 04 NGT CK 0010
Rajasthan Land Revenue (Allotment & Conversion Of Land For Establishment Of Brick Kilns) Rules, 1987 — Rule 3Rajasthan Tenancy Act, 1955 — Section 177Water (Prevention And Control Of Pollution) Act, 1974 — Section 18(1)
Tribunals and Commissions16 Apr 2014Dismissed
Smt. Kausiya Dheemer Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2014) 04 NGT CK 0014
Tribunals and Commissions16 Apr 2014Disposed Off
Punamchand S/O Ramchandra Pardeshi And Ors Vs Union Of India And Ors
National Green Tribunal · (2014) 04 NGT CK 0007
Tribunals and Commissions04 Apr 2014Dismissed
Salim Khan S/o Shyamlal And Ors Vs Union Of India And Ors
National Green Tribunal · (2014) 04 NGT CK 0013
Wildlife (Protection) Act, 1972 — Section 38V
Tribunals and Commissions04 Apr 2014Disposed Off
Mr. Shirish Barve And Ors Vs Union Of India And Ors
National Green Tribunal · (2014) 04 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15, 17, 18
Tribunals and Commissions04 Apr 2014Disposed Off
Tribunal at its own motion Vs Secretary And Ors
National Green Tribunal · (2014) 04 NGT CK 0003
Forest (Conservation) Act, 1980 — Section 2Environment (Protection) Act, 1986 — Section 3, 3(2)(v)Environment (Protection) Rules, 1986 — Rule 5(1)
Tribunals and Commissions02 Apr 2014Disposed Off
Srijan “Ek Aasha” Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2014) 04 NGT CK 0012
Forest (Conservation) Act, 1980 — Section 2
Tribunals and Commissions01 Apr 2014Disposed Off
Tarun Patel Vs Chairman And Ors
National Green Tribunal · (2014) 04 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14Environment (Protection) Act, 1986 — Section 16, 17(a), 25, 26, 33(a)Air (Prevention And Control Of Pollution) Act, 1981 — Section 31(a)
Tribunals and Commissions01 Apr 2014Disposed Off
Mrs. Ranjana Jetley And Ors Vs Union Of India And Ors
National Green Tribunal · (2014) 04 NGT CK 0004
Punjab Land Preservation Act, 1900 — Section 4, 5National Green Tribunal Act, 2010 — Section 14Constitution Of India, 1950 — Article 21
Tribunals and Commissions26 Mar 2014Disposed Off
Jay Shivajirao Bhonsle Vs Ministry Of Environment & Forests And Ors
National Green Tribunal · (2014) 03 NGT CK 0018
National Green Tribunal Act, 2010 — Section 14, 14(1), 22
Tribunals and Commissions26 Mar 2014Dismissed
Smt. Mithlesh Bai Patel Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2014) 03 NGT CK 0006
Forest (Conservation) Act, 1980 — Section 2Mines & Minerals (Development & Regulations) Act, 1957 — Section 11(2), 30Madhya Pradesh Adim Janjatika Sanrankshan (Vrikshonka hith) Adhiniyam, 1999 — Section 2
Tribunals and Commissions24 Mar 2014Dismissed
Sudiep Shrivastava Vs State Of Chhattisgarh And Ors
National Green Tribunal · (2014) 03 NGT CK 0002
Forest (conservation) Act, 1980 — Section 2, 3, 4, 4(1)Wild Life (Protection) Act, 1972 — Section 18, 26(A), 35Biological Diversity Act, 2002 — Section 2(b)
Tribunals and Commissions21 Mar 2014Disposed Off
Nasik Fly Ash Bricks Association Vs Ministry Of Environment And Forest And Ors
National Green Tribunal · (2014) 03 NGT CK 0011
Environment (Protection) Act, 1986 — Section 3(2)(v)(1), 5National Green Tribunal Act, 2010 — Section 14, 14(1)Andhra Pradesh General Sales Tax Act, 1957 — Section 8