Tribunals and Commissions20 Feb 2014Disposed Off
Shri R. Arumugam Vs Union Of India And Ors
National Green Tribunal · (2014) 02 NGT CK 0011
COURT ARCHIVE
National Green Tribunal judgments, 2014
138 judgments · page 7 of 7
Tribunals and Commissions18 Feb 2014Disposed Off
Ramubhai Kariyabhai Patel And Ors Vs Union Of India And Ors
National Green Tribunal · (2014) 02 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14, 15, 18, 20Environment (Protection) Act, 1986 — Section 5, 15, 17Gujarat Disaster Management Act, 2003 — Section 24, 29
Tribunals and Commissions14 Feb 2014Dismissed
Ms. Betty C. Alvares Vs State Of Goa And Ors
National Green Tribunal · (2014) 02 NGT CK 0016
National Green Tribunal Act, 2010 — Section 2(m), 2(j), 2(m)(i)(A), 14, 15, 15(1), 18Environment (Protection) Act, 1986 — Section 5, 5(A)Constitution Of India, 1950 — Article 21, 226
Tribunals and Commissions14 Feb 2014Dismissed
Mrs. Prabavathi Muthurama Reddy Vs Collector And Ors
National Green Tribunal · (2014) 02 NGT CK 0008
Tribunals and Commissions13 Feb 2014Dismissed
Shri Vasant Krishnaji Vhatkar Vs Union Of India
National Green Tribunal · (2014) 02 NGT CK 0013
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions13 Feb 2014Disposed Off
M/S Kizhakethalackel Rocks Vs Kerala State Level Environment Impact And Ors
National Green Tribunal · (2014) 02 NGT CK 0001
Environment (Protection) Act, 1986 — Section 2(3)(V)(1), 3(3)Kerala Panchayat Act, 1960 — Section 96, 97, 98Air (Prevention and Control Of Pollution) Act, 1981 — Section 21
Tribunals and Commissions12 Feb 2014Disposed Off
Mayflower Sakthi Garden Owners' Association Vs State Of Tamil Nadu And Ors
National Green Tribunal · (2014) 02 NGT CK 0007
Tribunals and Commissions06 Feb 2014Disposed Off
Court on its own Motion And Ors Vs State Of Himachal Pradesh And Ors
National Green Tribunal · (2014) 02 NGT CK 0010
Constitution Of India, 1950 — Article 14, 15, 21, 19, 19(1)(d), 19(a)(g), 19(5), 21, 25, 25(2), 32, 32(1), 32(2), 39(e), 41, 43, 48A, 51A, 51A(g), 141, 142, 144
Tribunals and Commissions05 Feb 2014
M/s. Greetings Colour Processors Vs Appellate Authority And Ors
National Green Tribunal · (2014) 02 NGT CK 0002
Water (Prevention and Control of Pollution) Act, 1974 — Section 28Air (Prevention and Control of Pollution) Act, 1981 — Section 31
Tribunals and Commissions31 Jan 2014Disposed Off
Ms Betty C. Alvares And Ors Vs State of Goa And Ors
National Green Tribunal · (2014) 01 NGT CK 0002
Tribunals and Commissions29 Jan 2014Disposed Off
M/S. Riverside Resorts Pvt. Ltd Vs Pimpri Chinchwad Municipal Corporation And Ors
National Green Tribunal · (2014) 01 NGT CK 0007
National Green Tribunal Act, 2010 — Section 14, 15, 18(1)
Tribunals and Commissions27 Jan 2014Dismissed
Dilip Burman Vs Union Of India And Ors
National Green Tribunal · (2014) 01 NGT CK 0011
Tribunals and Commissions24 Jan 2014Dismissed
M/s. Ennore Tank Terminal (P) Ltd Vs V.P. Krishnamurthy And Ors
National Green Tribunal · (2014) 01 NGT CK 0006
Tribunals and Commissions22 Jan 2014Disposed Off
Indian Medical Associations And Ors Vs Union Of India And Ors
National Green Tribunal · (2014) 01 NGT CK 0008
Water (Prevention And Control Of Pollution) Act, 1974 — Section 3, 6, 8, 15, 25Bio-Medical Waste (Management And Handling) Rules, 1998 — Rule 6, 7, 8(2), 8(3)Environment (Protection) Rules, 1986 — Rule 3(1)
Tribunals and Commissions13 Jan 2014Disposed Off
Smt. Shobha Phadanvis Vs State Of Maharashtra And Ors
National Green Tribunal · (2014) 01 NGT CK 0005
Maharashtra Forest Department Act, 1983 — Section 6Wildlife (Protection) Act, 1972 — Section 18, 35Environment (Protection) Act, 1986 — Section 3(3)
Tribunals and Commissions13 Jan 2014Allowed
Shri. Arvind V. Aswal And Ors Vs Arihant Realtors And Ors
National Green Tribunal · (2014) 01 NGT CK 0004
National Green Tribunal Act, 2010 — Section 16Environment (Protection) Act, 1986 — Section 19(b)Maharashtra Slum Areas (I.C.R) Act, 1971 — Section 4(1)
Tribunals and Commissions09 Jan 2014Dismissed
M/s Krishna Stone Crushers And Ors Vs Haryana State Pollution Control Board And Ors
National Green Tribunal · (2014) 01 NGT CK 0009
Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 22, 31A, 37, 38, 39National Green Tribunal Act, 2010 — Section 16Arbitration And Conciliation Act, 1996 — Section 34, 34(1), 34(2), 34(3), 36
Tribunals and Commissions09 Jan 2014Allowed
State Pollution Control Board, Odisha Vs M/s Swastik Ispat Pvt. Ltd. And Ors
National Green Tribunal · (2014) 01 NGT CK 0003
Water (Prevention and Control Of Pollution) Act, 1974 — Section 33AAir (Prevention and Control Of Pollution) Act, 1981 — Section 3, 16, 16(1), 17, 17(1)(a), 18, 19, 21, 21(1), 21(4), 21(5), 21(6), 21(7), 22, 22A, 31, 31A, 31B, 37, 39Constitution Of India, 1950 — Aritlce 19(1)(g), 19(6), 48A, 51A(g), 142