COURT ARCHIVE

National Green Tribunal judgments, 2020

25 judgments · page 1 of 2

Tribunals and Commissions16 Sept 2020Allowed

Gauri Maulekhi Vs Union Of India and Ors

National Green Tribunal · (2020) 09 NGT CK 0006

Air (prevention And Control Of Pollution) Act, 1981 — Section 21National Green Tribunal Act, 2010 — Section 15, 20Water (prevention And Control Of Pollution) Act, 1974 — Section 25
Tribunals and Commissions10 Sept 2020Disposed Of

Pradip Bhuyan and Ors Vs Union Of India and Ors

National Green Tribunal · (2020) 09 NGT CK 0003

Commissions Of Inquiry Act, 1952 — Section 3, 5(2), 5(3), 5(4), 5(5), 5(A)Forest (Conservation) Act, 1980 — Section 2Mines And Minerals (development And Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions28 Aug 2020Dismissed

Joseph Antonio D'Souza And Ors Vs State Of Goa And Ors

National Green Tribunal · (2020) 08 NGT CK 0007

Environment (Protection) Act, 1986 — Section 2, 3(1), 3(2)(v), 3(2)(v)(1), 5, 10, 15, 19Environment (Protection) Rules, 1986 — Rule 5(3)(d)Kerala Municipality Building Rules, 1999 — Rule 16, 23, 23(4)
Tribunals and Commissions25 Aug 2020Dismissed

Cavelossim Villagers Forum Vs State of Goa and Ors

National Green Tribunal · (2020) 08 NGT CK 0001

Limitation Act, 1963 — Section 4, 5, 6, 7, i8, 9, 10, 11, 12, 13, 14, 15, 1, 17, 18, 19, 2o, 21, 22, 23, 24National Green Tribunal Act, 2010 — Section 16Arbitration and Conciliation Act, 1996 — Section 17, 29(2), 34, 34(1), 34(3), 36
Tribunals and Commissions17 Aug 2020Dismissed

Shrem Resorts Pvt. Ltd. Vs GCZMA Authority and Ors

National Green Tribunal · (2020) 08 NGT CK 0005

Environment (Protection) Act, 1986 — Section 3(1), 3(2)(v), 15Constitution Of India, 1950 — Section 48A, 51(A)(g), 51(A), 226, 227Environment (Protection) Rules, 1986 — Rule 5(3)