COURT ARCHIVE

National Green Tribunal judgments, 2020

25 judgments · page 2 of 2

Tribunals and Commissions30 Jan 2020Dismissed

Blue Mona Developers Private Ltd. Vs Kerala Coastal Zone Management Authority

National Green Tribunal · (2020) 01 NGT CK 0004

Environment (Protection) Act, 1986 — Section 5Coastal Regulation Zone Notification, 2011 — Section 4.2

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Tribunals and Commissions22 Jan 2020Allowed

Kerala State Pollution Control Board Vs Appellate Authority and Ors

National Green Tribunal · (2020) 01 NGT CK 0003

Air (Prevention and Control of Pollution) Act, 1981 — Section 18(1)(b), 21, 31Water (Prevention and Control of Pollution) Act, 1974 — Section 17, 18(1)(b), 24, 25, 26, 28Environment (Protection) Rules, 1986 — Section 3

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Tribunals and Commissions17 Jan 2020Disposed Of

C. Srinivasulu And Ors Vs Union Of India And Ors

National Green Tribunal · (2020) 01 NGT CK 0002

National Green Tribunal Act, 2010 — Section 15, 16, 18(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 3(e)Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(5), 12(5)(c), 12(5)(a)(i)

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Tribunals and Commissions07 Jan 2020

Sumit Kumar And Ors Vs State Of Himachal Pradesh And Ors

National Green Tribunal · (2020) 01 NGT CK 0077

Environment (Protection) Act, 1986 — Section 5

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Tribunals and Commissions07 Jan 2020Disposed Of

Sajal Agarwal Vs Union Of India and Ors

National Green Tribunal · (2020) 01 NGT CK 0001

Forest (Conservation) Act, 1980 — Section 2, 3(2)

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