COURT ARCHIVE

National Green Tribunal judgments, 2024

181 judgments · page 1 of 10

Tribunals and Commissions29 May 2024Disposed Of

Paldan Phunchog Vs State Of Himachal Pradesh

National Green Tribunal · (2024) 05 NGT CK 0047

National Green Tribunal Act, 2010 — Section 14, 15, 20Environment (Protection) Act, 1986 — Section 3, 6, 15, 17, 19, 19(a), 19(b), 25Water (Prevention and Control of Pollution) Act, 1974 — Section 47, 48
Tribunals and Commissions22 May 2024Disposed Of

S R Sangar Vs Govt. of NCT of Delhi

National Green Tribunal · (2024) 05 NGT CK 0048

Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 25, 26
Tribunals and Commissions21 May 2024Disposed Of

Sandeep Vs JR Group Power Automobile India Pvt Ltd

National Green Tribunal · (2024) 05 NGT CK 0060

National Green Tribunal Act, 2010 — Section 14, 15Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 22, 26, 31AWater (Prevention and Control of Pollution) Act, 1974 — Section 24, 33A, 43