Tribunals and Commissions08 May 2024Disposed Of
Kapil Kumar Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2024) 05 NGT CK 0020
COURT ARCHIVE
National Green Tribunal judgments, 2024
181 judgments · page 3 of 10
Tribunals and Commissions08 May 2024Disposed Of
Lohit Kaushal Vs State of Punjab
National Green Tribunal · (2024) 05 NGT CK 0019
Tribunals and Commissions08 May 2024Disposed Of
News Item titled "Neglect of lakes led to city�s parched scenes say experts" appearing in the Bangalore Mirror dated 02.03.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0018
Tribunals and Commissions07 May 2024Dismissed
Sanjay Sharma Vs Union of India & Ors
National Green Tribunal · (2024) 05 NGT CK 0024
Constitution of India, 1950 — Article 19(1)(g)Code of Civil Procedure, 1908 — Order 3 Rule 1, Order 3 Rule 4National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 20
Tribunals and Commissions07 May 2024Disposed Of
Vivek Pandey Vs Ministry of Environment Forest and Climate Change through its Secretary
National Green Tribunal · (2024) 05 NGT CK 0023
Tribunals and Commissions06 May 2024Disposed Of
Abijit Sarkar & Ors Vs State of West Bengal & Ors
National Green Tribunal · (2024) 05 NGT CK 0025
Tribunals and Commissions03 May 2024Disposed Of
News item titled "Baalu Khanan joro par" appearing in SBN Live dated 27.02.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0002
Tribunals and Commissions03 May 2024Disposed Of
News item titled "CG News Ret Mitti ka avaidh parivahan 28 highway tractor vaahano kee jabti karyavai" appearing in Raigarh Top News dated 27.02.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0001
Tribunals and Commissions02 May 2024Disposed Of
Islam & Ors Vs State of Uttar Pradesh
National Green Tribunal · (2024) 05 NGT CK 0006
Tribunals and Commissions02 May 2024Disposed Of
News item titled "Galfula nadee se ret ka avaidh khanan jaari vibhag beparvah dekhiye video" appearing in CGMP News dated 21.02.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0005
Tribunals and Commissions02 May 2024Disposed Of
News item titled "Arkavathi stretch at TG Halli Reservoir hits pollution rock bottom" appearing in the Bangalore Mirror dated 21.02.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0004
Tribunals and Commissions02 May 2024Disposed Of
Khurshid Alam Vs Govt. Of NCT of Delhi
National Green Tribunal · (2024) 05 NGT CK 0003
Tribunals and Commissions01 May 2024Disposed Of
A.R. Sharma Vs State of Punjab & Ors
National Green Tribunal · (2024) 05 NGT CK 0011
Tribunals and Commissions01 May 2024Disposed Of
News item titled "Arkavathi stretch at TG Halli Reservoir hits pollution rock-bottom" appearing in the Bangalore Mirror dated 21.02.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0010
Tribunals and Commissions01 May 2024Disposed Of
News item titled "Massive fire breaks out at NTPC�s Superthermal power plant in Jharkhand" appearing in the Business Standard dated 19.04.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0009
Tribunals and Commissions01 May 2024Disposed Of
News item titled "Illegal mining activities claim 30 lives in 5 years" appearing in The Shillong Times dated 21.02.2024 Vs
National Green Tribunal · (2024) 05 NGT CK 0008
Tribunals and Commissions01 May 2024Disposed Of
Mrs Kaneez Vs Delhi Pollution Control Committee
National Green Tribunal · (2024) 05 NGT CK 0007
Tribunals and Commissions30 Apr 2024Disposed Of
M/s Slaughter House Nagar Nigam Saharanpur Vs UPPCB & Ors
National Green Tribunal · (2024) 04 NGT CK 0052
Tribunals and Commissions30 Apr 2024Disposed Of
Sanjay Vs CPCB & Ors
National Green Tribunal · (2024) 04 NGT CK 0051
Tribunals and Commissions30 Apr 2024Disposed Of
Rampal & Ors Vs Govt. of NCT of Delhi
National Green Tribunal · (2024) 04 NGT CK 0050