Tribunals and Commissions15 Apr 2024Disposed Of
News item titled "Sewage discharged into Cooum from Mogappair bridge in broad daylight" appearing in The Times of India dated 24.03.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0035
COURT ARCHIVE
National Green Tribunal judgments, 2024
181 judgments · page 5 of 10
Tribunals and Commissions15 Apr 2024Disposed Of
News item titled "Depleting water level forces leopards to stray out of forests" appearing in The Hindu dated 22.03.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0034
Tribunals and Commissions15 Apr 2024Disposed Of
Shailendra Kumar Yadav Vs State of H.P
National Green Tribunal · (2024) 04 NGT CK 0033
Tribunals and Commissions10 Apr 2024Disposed Of
Sanjay Gandhi Vs State of Gujarat
National Green Tribunal · (2024) 04 NGT CK 0021
Tribunals and Commissions09 Apr 2024Disposed Of
M/s Kisan Sahkari Chini Mills Ltd. Semikhera Bareilly Vs Uttar Pradesh Pollution Control Board
National Green Tribunal · (2024) 04 NGT CK 0032
National Green Tribunal Act, 2010 — Section 16, 18(1)
Tribunals and Commissions09 Apr 2024Disposed Of
Nirmal Kumar Tripathi Vs State of U.P. & Ors
National Green Tribunal · (2024) 04 NGT CK 0022
Tribunals and Commissions09 Apr 2024Disposed Of
Aashish Sardana Vs M/s Vatika Ltd. & Anr
National Green Tribunal · (2024) 04 NGT CK 0014
Tribunals and Commissions09 Apr 2024Disposed Of
Amit Kumar Vs Guliya Bhatta
National Green Tribunal · (2024) 04 NGT CK 0013
Tribunals and Commissions09 Apr 2024Disposed Of
Meera Thakur Vs State of H.P.
National Green Tribunal · (2024) 04 NGT CK 0012
Tribunals and Commissions08 Apr 2024Disposed Of
M/s. Contel (Welcomhotel Bella Vista) Vs Haryana State Pollution Control Board& Ors
National Green Tribunal · (2024) 04 NGT CK 0018
National Green Tribunal Act, 2010 — Section 16Water (Prevention and Control of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions08 Apr 2024Dismissed
Ms Al Mehdi Brick Kiln Vs UT of J&K & Ors
National Green Tribunal · (2024) 04 NGT CK 0017
Tribunals and Commissions08 Apr 2024Disposed Of
Niramaya Jan Utthan Sansthan Vs State of U.P. & Ors
National Green Tribunal · (2024) 04 NGT CK 0016
Tribunals and Commissions08 Apr 2024Disposed Of
News item titled "4 killed in blast at drug manufacturing unit in Telangana" appearing in The Hindu dated 04.04.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0015
Tribunals and Commissions04 Apr 2024Allowed
Anand Swaroop Rastogi Vs Himalayan Food Park Limited & Ors
National Green Tribunal · (2024) 04 NGT CK 0020
National Green Tribunal Act, 2010 — Section 14, 16, 18
Tribunals and Commissions04 Apr 2024Disposed Of
Jhilmil & Friends Colony Industrial Area CETP Society Vs Delhi Jal Board & Ors
National Green Tribunal · (2024) 04 NGT CK 0019
National Green Tribunal Act, 2010 — Section 14, 19(4)(j), 20
Tribunals and Commissions04 Apr 2024Disposed Of
Dharmendra Kumar Singh Vs Union of India & Ors
National Green Tribunal · (2024) 04 NGT CK 0003
Tribunals and Commissions04 Apr 2024Disposed Of
News item titled "Begging for breath: Trapped between industries Kochi residents gasp for fresh air" appearing in The New Indian Express dated 23.02.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0002
Tribunals and Commissions04 Apr 2024Disposed Of
News item titled "Bermo ke mahuatand mai avaidh balu ke khel mai saikaro tractor se aam log ho rahe pareshaan" appearing in News Wing dated 19.12.2023 Vs
National Green Tribunal · (2024) 04 NGT CK 0001
Tribunals and Commissions03 Apr 2024Disposed Of
News item titled "illegal Mining: Fake eRawanas worth Rs 8.4 cr at core of ED probe" appearing in Tribune News Service dated 28.02.2024 Vs
National Green Tribunal · (2024) 04 NGT CK 0008
Tribunals and Commissions03 Apr 2024Disposed Of
Aas Mohammad Vs State of U.P.
National Green Tribunal · (2024) 04 NGT CK 0007