COURT ARCHIVE

National Green Tribunal judgments, 2024

181 judgments · page 7 of 10

Tribunals and Commissions15 Mar 2024Disposed Of

Sukhdeep Singh Buttar Vs Punjab Pollution Control Board Through Its Chairman

National Green Tribunal · (2024) 03 NGT CK 0012

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 31Air (Prevention and Control of Pollution) Act, 1981 — Section 21

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Tribunals and Commissions15 Mar 2024Disposed Of

News Published In The Newspaper 'The Hindu' Dated 04.02.23 Titled "19 Families Shifted After Houses In J & K Village Develop Cracks" Vs

National Green Tribunal · (2024) 03 NGT CK 0011

National Green Tribunal Act, 2010 — Section 14, 15

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Tribunals and Commissions14 Mar 2024Disposed Of

News item titled "MP: Sehore mei Hitech machine se Narmada mei ho raha ret ka avaidh khanan, prashashan ne kee karyavai, rodar aur JCB jabt" appearing in ABP News dated 04.02.2024 Vs

National Green Tribunal · (2024) 03 NGT CK 0014

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Tribunals and Commissions14 Mar 2024Disposed Of

News item titled "Umaria: nahi tham raha avaidh ret khanan, police ne phir jabt kia ek tractor, khanij vibhag ko nahi jaankari" appearing in Amar Ujala dated 03.02.2024 Vs

National Green Tribunal · (2024) 03 NGT CK 0013

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Tribunals and Commissions13 Mar 2024Disposed Of

Unscientific cutting of Hills in Saurab Van Vihar in Palampur causing environmental destruction and land slide Vs

National Green Tribunal · (2024) 03 NGT CK 0016

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Tribunals and Commissions13 Mar 2024Disposed Of

Manish Kumar Vs Govt. of NCT of Delhi & Ors

National Green Tribunal · (2024) 03 NGT CK 0015

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Tribunals and Commissions12 Mar 2024Disposed Of

News item titled "Rajasthan mein avaidh khanan ka mila bada khel 21 crore se adhik kee Shaasti lagai" appearing in Abhay India dated 28.01.2024 Vs

National Green Tribunal · (2024) 03 NGT CK 0018

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Tribunals and Commissions12 Mar 2024Disposed Of

News item titled "Korba gram panchayat chicholi mein dhadalle se ho raha ret ka avaidh khanan evam parivahan, dekhen video" appearing in CGNN 24 News Vs

National Green Tribunal · (2024) 03 NGT CK 0017

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Tribunals and Commissions11 Mar 2024Disposed Of

News item titled "1 killed 25 injured in explosion at temple firecracker unit at Thripunithura in Kerala" appearing in The Hindu dated 12.02.2024 Vs

National Green Tribunal · (2024) 03 NGT CK 0019

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Tribunals and Commissions07 Mar 2024Dismissed

Deodas Ojha Vs State of Uttar Pradesh

National Green Tribunal · (2024) 03 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 15

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Tribunals and Commissions06 Mar 2024Disposed Of

"Dr Lokesh Kumar Vs State of Haryana & Ors "

National Green Tribunal · (2024) 03 NGT CK 0008

National Green Tribunal Act, 2010 — Section 14, 15

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Tribunals and Commissions06 Mar 2024Disposed Of

Pankaj Sharma Vs State of H.P.

National Green Tribunal · (2024) 03 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14, 15

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Tribunals and Commissions06 Mar 2024Dismissed

Prempal Vs State of UP & Ors

National Green Tribunal · (2024) 03 NGT CK 0002

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Tribunals and Commissions05 Mar 2024Disposed Of

Ms. Somya Singh (Minor) Vs Commissioner of Police, Ghaziabad, UP & Ors

National Green Tribunal · (2024) 03 NGT CK 0004

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Tribunals and Commissions04 Mar 2024Disposed Of

News item titled "Khule me pada chikitsa kachara, mareejo kee sehat par khatra" appearing in Hathras News dated 23.01.2024 Vs

National Green Tribunal · (2024) 03 NGT CK 0009

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Tribunals and Commissions04 Mar 2024Disposed Of

News item titled "Chennai corporation issues notice to cattle farm after plaint over Adyar pollution" appearing in The New Indian Express dated 20.01.2024 Vs

National Green Tribunal · (2024) 03 NGT CK 0007

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Tribunals and Commissions04 Mar 2024Disposed Of

Rajan Vs Govt. Of N.C.T. Of Delhi & Ors

National Green Tribunal · (2024) 03 NGT CK 0006

Delhi Preservation of Trees Act, 1994 — Section 5, 7, 9, 10, 24Delhi Preservation of Trees Rules, 1996 — Rule 12

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Tribunals and Commissions29 Feb 2024Disposed Of

News item titled "Six workers killed in fire inside Nagaland rat-hole coal mine" appearing in The Hindu Bureau date 27.01.2024 Vs

National Green Tribunal · (2024) 02 NGT CK 0023

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Tribunals and Commissions28 Feb 2024Disposed Of

Shailesh Singh Vs State of Uttar Pradesh & Ors

National Green Tribunal · (2024) 02 NGT CK 0033

National Green Tribunal Act, 2010 — Section 30

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Tribunals and Commissions28 Feb 2024Disposed Of

News item titled "Shahjahanpur: Khutar ke jangal mein pedo ka avaidh Kataan Dekh Hairan rah gaye mukhya van sanrakshak, vankarmiyo ko fatkara" appearing in Amar Ujala dated 13.01.2024 Vs

National Green Tribunal · (2024) 02 NGT CK 0024

Indian Penal Code, 1860 — Section 379, 411

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