Tribunals and Commissions23 Dec 2015Disposed Off
Mr. L. Balaji And Ors Vs M/s. Emaar MGF Land Limited And Ors
National Green Tribunal · (2015) 12 NGT CK 0071
COURT ARCHIVE
National Green Tribunal judgments, 2015
182 judgments · page 1 of 10
Tribunals and Commissions23 Dec 2015Dismissed
Mamata Samantaray And Or Vs Union of India through the Secretary And Ors
National Green Tribunal · (2015) 12 NGT CK 0068
Environment (Protection) Act, 1986 — Section 3(2)(v)(i), 5Income-tax Act, 1961 — Section 119Air (Prevention and Control of Pollution) Act, 1981 — Section 34
Tribunals and Commissions23 Dec 2015Disposed Off
Dipak Mondal Vs Pollution Control Appellate Authority And Ors
National Green Tribunal · (2015) 12 NGT CK 0067
Code Of Criminal Procedure, 1973 — Section 133Indian Penal Code, 1860 — Section 188
Tribunals and Commissions22 Dec 2015Disposed Off
M/s. Perfect Alloys And Ors Vs Kunjoonjamma Jose & others
National Green Tribunal · (2015) 12 NGT CK 0073
Hazardous Waste (Management & Handling) Amendment Rules, 2003 — Rule 19(2), 19(8)Batteries Rules, 2001 — Rule 4, 9
Tribunals and Commissions21 Dec 2015Disposed Off
Mathew Thomas Vs State of Kerala And Ors
National Green Tribunal · (2015) 12 NGT CK 0072
Environment (Protection) Act, 1986 — Section 19
Tribunals and Commissions18 Dec 2015Disposed Off
Mr. Charudatt Pandurang Koli And Ors Vs M/s. Sea Lord Containers Ltd. And Ors
National Green Tribunal · (2015) 12 NGT CK 0065
National Green Tribunal Act, 2010 — Section 18, 20Air (Prevention and Control of Pollution) Act, 1981 — Section 2, 16(h), 17, 17(h)Maharashtra Regional and Town Planning Act, 1966 — Section 45, 46, 154
Tribunals and Commissions16 Dec 2015Disposed Off
Association for Environment Protection Vs Principal Chief Conservator of Forests And Ors
National Green Tribunal · (2015) 12 NGT CK 0066
Railways Act, 1989 — Section 11
Tribunals and Commissions15 Dec 2015Dismissed
M/s. Tamil Nadu HDPE Knitted Fabrics Manufacturers Association Vs Secretary And Ors
National Green Tribunal · (2015) 12 NGT CK 0061
Insecticides Act, 1968 — Section 5Insecticides Rules, 1971 — Rule 44Hazardous Wastes Rules, 2008 — Rule 3(1), 4(2)
Tribunals and Commissions14 Dec 2015Partly Allowed
Sunil Kundlik Kemble Vs Union of India And Ors
National Green Tribunal · (2015) 12 NGT CK 0064
Tribunals and Commissions14 Dec 2015Dismissed
Kashinath Jairam Shetye And Ors Vs Shri Srinet Kotwlae And Ors
National Green Tribunal · (2015) 12 NGT CK 0060
Code of Civil Procedure, 1908 — Order 47, Rule 1
Tribunals and Commissions14 Dec 2015Dismissed
Kashinath Jairam Shetye And Ors Vs M/S Shilpi Constructons And Ors
National Green Tribunal · (2015) 12 NGT CK 0059
National Green Tribunal Act, 2010 — Section 14(1), 18(1)
Tribunals and Commissions14 Dec 2015Disposed Off
Cavelossim Villager’s Forum Vs Village Panchayat Of Cavelossim And Ors
National Green Tribunal · (2015) 12 NGT CK 0058
Tribunals and Commissions12 Dec 2015Disposed Off
Abraham Thomas Vs Union of India And Ors
National Green Tribunal · (2015) 12 NGT CK 0069
Tribunals and Commissions10 Dec 2015Disposed Off
Mrs. Shaila Vs Government of India And Ors
National Green Tribunal · (2015) 12 NGT CK 0063
Tribunals and Commissions10 Dec 2015Disposed Off
M/s. J.J.R. Blue Metal And Ors Vs Chairman And Ors
National Green Tribunal · (2015) 12 NGT CK 0057
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 31ANational Green Tribunal Act, 2010 — Section 24
Tribunals and Commissions10 Dec 2015Allowed
A. Paramasivan Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2015) 12 NGT CK 0056
Tribunals and Commissions09 Dec 2015Allowed
Mr. Vivek Sheshrao Dhakne Vs Maharashtra Tourism Development Corporation And Ors
National Green Tribunal · (2015) 12 NGT CK 0070
National Green Tribunal Act, 2010 — Section 20Water (Prevention and Control of Pollution) Act, 1974 — Section 25National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 36, 37
Tribunals and Commissions04 Dec 2015Dismissed
Mr. Jose Antonia Dominio Dias Vs State of Goa And Ors
National Green Tribunal · (2015) 12 NGT CK 0062
National Green Tribunal Act, 2010 — Section 14(1)Constitution of India, 1950 — Article 21
Tribunals and Commissions30 Nov 2015Allowed
Thiagavalli & Kudikadu Agriculturists’ Land Vs Secretary, Ministry of Finance And Ors
National Green Tribunal · (2015) 11 NGT CK 0014
Constitution of India, 1950 — Article 227
Tribunals and Commissions30 Nov 2015Disposed Off
Secretary to Government And Ors Vs District Collector, Erode And Ors
National Green Tribunal · (2015) 11 NGT CK 0013
Tamil Nadu Forest Act, 1882 — Section 16