COURT ARCHIVE

National Green Tribunal judgments, 2015

182 judgments · page 2 of 10

Tribunals and Commissions06 Nov 2015Disposed Off

Animal Rescue Squad And Ors Vs Goa Pollution Control Board And Ors

National Green Tribunal · (2015) 11 NGT CK 0015

Water (Prevention and Control of Pollution) Act, 1974 — Section 33(A)National Green Tribunal Act, 2010 — Section 19, 20

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Tribunals and Commissions24 Sept 2015Disposed Off

T. S. Sekar Vs Secretary to Government And Ors

National Green Tribunal · (2015) 09 NGT CK 0021

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Tribunals and Commissions24 Sept 2015Allowed

S. Vishnuvarma And Ors Vs M/s. Appollo Distilleries Pvt. Ltd And Ors

National Green Tribunal · (2015) 09 NGT CK 0020

Water (Prevention And Control Of Pollution) Act, 1974 — Section 24, 24(1)National Green Tribunal Act, 2010 — Section 20Industries (Development And Regulation) Act, 1951 — Section 11, 24

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Tribunals and Commissions24 Sept 2015Disposed Off

Bharat Jhunjhunwala Vs Union Of India And Ors

National Green Tribunal · (2015) 09 NGT CK 0019

National Green Tribunal Act, 2010 — Section 14(1), 15

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Tribunals and Commissions22 Sept 2015Dismissed

Kamburam Dharma Paripalana Araya Samajam Vs Kozhikode Corporation And Ors

National Green Tribunal · (2015) 09 NGT CK 0018

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Tribunals and Commissions16 Sept 2015Disposed Off

Shri Kiran Krishnan Vs State Of Goa And Ors

National Green Tribunal · (2015) 09 NGT CK 0016

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Tribunals and Commissions15 Sept 2015Disposed Off

Smt. Sunita D’souza Vs Municipal Corporation Of Greater And Ors

National Green Tribunal · (2015) 09 NGT CK 0017

National Green Tribunal Act, 2010 — Section 14(1), 18(1)

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Tribunals and Commissions15 Sept 2015Disposed Off

Mohar Singh Yadav Vs Union Of India And Ors

National Green Tribunal · (2015) 09 NGT CK 0012

National Green Tribunal Act, 2010 — Section 14, 15, 16, 18Environment (Protection) Act, 1986 — Section 2

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Tribunals and Commissions15 Sept 2015Disposed Off

U.P. State Industrial Development Corporation Vs Chief Secretary And Ors

National Green Tribunal · (2015) 09 NGT CK 0010

National Green Tribunal Act, 2010 — Section 14(3), 19(4)(f)Uttar Pradesh Zamindari Abolition And Land Reform Act, 1950 — Section 117National Green Tribunal Practice And Procedure Rules, 2011 — Rule 22

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Tribunals and Commissions14 Sept 2015Disposed Off

M/s. Srinivasa Blue Metal And Ors Vs Chairman And Ors

National Green Tribunal · (2015) 09 NGT CK 0013

Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 31ANational Green Tribunal Act, 2010 — Section 24

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Tribunals and Commissions10 Sept 2015Disposed Off

Shri Surendra Kale And Ors Vs Shri Dhananjay Kulkarni And Ors

National Green Tribunal · (2015) 09 NGT CK 0008

National Green Tribunal Act, 2010 — Section 14, 14(1)

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Tribunals and Commissions08 Sept 2015Disposed Off

Mr. Babubhai Ramubhai Saini Vs Gujarat Pollution Control Board And Ors

National Green Tribunal · (2015) 09 NGT CK 0015

National Green Tribunal Act, 2010 — Section 14(1), 18(1), 19

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Tribunals and Commissions08 Sept 2015Disposed Off

Mr. T. Victor Vs Member Secretary And Ors

National Green Tribunal · (2015) 09 NGT CK 0014

Water (Prevention And Control Of Pollution) Act, 1974 — Section 33AAir (Prevention And Control Of Pollution) Act, 1981 — Section 31A

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Tribunals and Commissions07 Sept 2015Disposed Off

PudiparthiMallikharjuna Reddy Vs Union Of India And Ors

National Green Tribunal · (2015) 09 NGT CK 0011

Environment (Protection) Act, 1986 — Section 3, 5, 19National Green Tribunal Act, 2010 — Section 38Environment (Protection) Rules, 1983 — Rule 5(3)

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Tribunals and Commissions03 Sept 2015Disposed Off

Sunil Kumar Chugh And Ors Vs Secretary And Ors

National Green Tribunal · (2015) 09 NGT CK 0007

Environment (Protection) Act, 1986 — Section 3, 3(2)(v)(1)17, 19(1)(b)National Green Tribunal Act, 2010 — Section 16, 18Public Liability Insurance Act, 1991 — Section 7(A)

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Tribunals and Commissions03 Sept 2015Disposed Off

National Highways Authoriy Of India Vs Chief Secretary And Ors

National Green Tribunal · (2015) 09 NGT CK 0005

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Tribunals and Commissions02 Sept 2015Disposed Off

Dinkar Sitaram Dhulgand Vs Utech Sugar Ltd And Ors

National Green Tribunal · (2015) 09 NGT CK 0006

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Tribunals and Commissions02 Sept 2015Disposed Off

Prof. P. Murugaiyan (Retd) Vs District Environmental Engineer And Ors

National Green Tribunal · (2015) 09 NGT CK 0004

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Tribunals and Commissions02 Sept 2015Disposed Off

N. Gajendran And Ors Vs Principal Secretary/Commissioner And Ors

National Green Tribunal · (2015) 09 NGT CK 0003

Constitution Of India, 1950 — Article 21

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Tribunals and Commissions01 Sept 2015

Lakhan Musafir And Ors Vs Sardar Sarovar Narmada Nigam Limited And Ors

National Green Tribunal · (2015) 09 NGT CK 0002

National Green Tribunal Act, 2010 — Section 2(h), 2(j), 14, 14(1), 14(3), 15, 15(3), 18, 18(1), 18(2), 19, 33Land Acquisition Act, 1894 — Section 4Water (Prevention And Control Of Pollution) Act, 1974 — Section 28

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