COURT ARCHIVE

National Green Tribunal judgments, 2021

149 judgments · page 1 of 8

Tribunals and Commissions13 Dec 2021Disposed Of

Citizens for Green Doon Vs Union of India & Ors

National Green Tribunal · (2021) 12 NGT CK 0022

Constitution Of India, 1950 — Article 14, 21, 110, 195, 199, 226, 283, 284, 294Forest Conservation Act, 1980 — section 2, 2A, 2(ii)Forest Conservation Rules 2003 — Rule 2(cd)