Tribunals and Commissions12 Apr 2021Disposed Of
Aashish Sardana Vs M/s Vatika Ltd. & Anr
National Green Tribunal · (2021) 04 NGT CK 0058
COURT ARCHIVE
National Green Tribunal judgments, 2021
149 judgments · page 8 of 8
Tribunals and Commissions12 Apr 2021Disposed Of
Atul Gupta Vs State of Uttar Pradesh
National Green Tribunal · (2021) 04 NGT CK 0056
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions12 Apr 2021Disposed Of
M/s Real Anchors Developers Pvt. Ltd Vs U.P. State Pollution Control Board & Ors
National Green Tribunal · (2021) 04 NGT CK 0055
Tribunals and Commissions12 Apr 2021Disposed Of
Yogendra Mohan Sengupta Vs Union of India & Ors
National Green Tribunal · (2021) 04 NGT CK 0054
Tribunals and Commissions06 Apr 2021Disposed Of
Vinod Kumar Bansal Vs State of Haryana
National Green Tribunal · (2021) 04 NGT CK 0049
Environment Protection Act, 1986 — Section 15, 17
Tribunals and Commissions06 Apr 2021Disposed Of
Ishlam Deen & Ors Vs State of Himachal Pradesh
National Green Tribunal · (2021) 04 NGT CK 0048
Code of Criminal Procedure, 1973 — Section 133
Tribunals and Commissions06 Apr 2021Disposed Of
Radhesh Pappu Vs State of Uttar Pradesh
National Green Tribunal · (2021) 04 NGT CK 0047
Tribunals and Commissions06 Apr 2021Disposed Of
Bhanwar Singh Mertiya Vs Union of India & Ors
National Green Tribunal · (2021) 04 NGT CK 0046
Environment Protection Act, 1986 — Section 3(2)(v)National Green Tribunal Act, 2010 — Section 14, 15, 25, 33
Tribunals and Commissions06 Apr 2021Disposed Of
Legal Aid Committee, NGT Bar Association Vs MoEF & Ors
National Green Tribunal · (2021) 04 NGT CK 0045