Tribunals and Commissions17 Sept 2021Disposed Of
Dharmendra Kumar Mehta Vs Union of India & Ors
National Green Tribunal · (2021) 09 NGT CK 0019
COURT ARCHIVE
National Green Tribunal judgments, 2021
149 judgments · page 6 of 8
Tribunals and Commissions17 Sept 2021Disposed Of
Rishi Pal Mahasay Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2021) 09 NGT CK 0018
National Green Tribunal Act, 2010 — Section 25(2), 26, 28, 30
Tribunals and Commissions17 Sept 2021Disposed Of
Sunil Kumar Vs Delhi Pollution Control Committee & Ors
National Green Tribunal · (2021) 09 NGT CK 0017
Tribunals and Commissions13 Sept 2021Disposed Of
Sandeep Singh Vs Union of India & Ors
National Green Tribunal · (2021) 09 NGT CK 0012
Environment (Protections) Act, 1986 — Section 3(3)
Tribunals and Commissions13 Sept 2021Disposed Of
Yogendra Mohan Sengupta Vs Union of India & Ors.
National Green Tribunal · (2021) 09 NGT CK 0011
Constitution Of India, 1950 — Article 19(f), 48A, 51A(g), 300ACode Of Civil Procedure, 1908 — Section 152
Tribunals and Commissions09 Sept 2021
Sanjay Kumar Vs State of UP & Ors
National Green Tribunal · (2021) 09 NGT CK 0015
Constitution Of India, 1950 — Article 19(1)(g), 21, 47, 48A, 51A(g)National Green Tribunal Act, 2010 — Section 15, 20Environment (Protection) Act, 1986 — Section 3(3)
Tribunals and Commissions09 Sept 2021Disposed Of
Rahul Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2021) 09 NGT CK 0014
Tribunals and Commissions09 Sept 2021Dismissed/Disposed Of
Green Gene Enviro Protection & Infrastructure Private Limited Vs Pollution Control Committee, Dadar and Nagar Haveli, Silvassa
National Green Tribunal · (2021) 09 NGT CK 0013
Environment (Protection) Act, 1986 — Section 5Hazardous & Other Waste (Management and Transboundary Movement) Rules, 2016 — Rule 6
Tribunals and Commissions08 Sept 2021
Surendra Singh Vs Ministry of Environment, Forests & Climate Change & Ors
National Green Tribunal · (2021) 09 NGT CK 0016
Environment Protection Act, 1986 — Section 3(2)(v), 5Uttar Pradesh Minor Minerals (Concession)( Forty Seventh Amendment) Rules 2019 — Rule 23(4)
Tribunals and Commissions07 Sept 2021Disposed Of
Gram Panchayat Nurpur Bet & Ors Vs State of Punjab & Ors
National Green Tribunal · (2021) 09 NGT CK 0010
Tribunals and Commissions07 Sept 2021Disposed Of
Meera Shukla Vs Municipal Corporation, Gorakhpur & Ors
National Green Tribunal · (2021) 09 NGT CK 0008
Constitution Of India, 1950 — Article 243W, 24X, 243YWater (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 31(1)(c), 33A, 42(2), 43, 44, 47, 48National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions07 Sept 2021
News item published in The Indian Express dated 12.07.2021 titled “Six killed in factory fire: Owner held, raids on to nab second accused Vs
National Green Tribunal · (2021) 09 NGT CK 0007
Indian Penal Code, 1860 — Section 308National Green Tribunal Act, 2010 — Section 15Delhi Municipal Corporation Act, 1957 — Section 416, 417
Tribunals and Commissions03 Sept 2021Dismissed/Disposed Of
M/s Madadh Poultry Farm Vs Haryana State Pollution Control Board & Ors
National Green Tribunal · (2021) 09 NGT CK 0006
Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions03 Sept 2021Disposed Of
Ajay Bisht Vs State of Uttarakhand & Anr
National Green Tribunal · (2021) 09 NGT CK 0005
Tribunals and Commissions03 Sept 2021Disposed Of
Dr. Ajay Kumar & Anr Vs Union of India & Ors
National Green Tribunal · (2021) 09 NGT CK 0004
Tribunals and Commissions02 Sept 2021Disposed Of
Ved Prakash Aggarwal Vs District Magistrate Ghaziabad & Ors
National Green Tribunal · (2021) 09 NGT CK 0003
Tribunals and Commissions02 Sept 2021Disposed Of
Vibhor Mittal Vs M/s Unnati Construction Pvt. Ltd
National Green Tribunal · (2021) 09 NGT CK 0001
National Green Tribunal Act, 2010 — Section 25(2)
Tribunals and Commissions31 Aug 2021Dismissed
Yogendra Mohan Sengupta Vs Union of India & Ors
National Green Tribunal · (2021) 08 NGT CK 0050
Constitution Of India, 1950 — Article 48A, 300A
Tribunals and Commissions31 Aug 2021Disposed Of
News item published in The Times of India dated 28.02.2021 titled “Delhi : Man charred to death as illegal factory catches fire Vs
National Green Tribunal · (2021) 08 NGT CK 0049
Employee's Compensation Act, 1923 — Section 10A(1)Delhi Fire service Rules, 2010 — Rule 27, 27(9), 34(1)
Tribunals and Commissions29 Apr 2021Disposed Of
Ram Kumar Yadav Vs North Delhi Municipal Corporation & Ors
National Green Tribunal · (2021) 04 NGT CK 0073