Tribunals and Commissions01 Nov 2021Dismissed
Pankaj Bhatnagar Vs South Delhi Municipal Corporation
National Green Tribunal · (2021) 11 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14
COURT ARCHIVE
National Green Tribunal judgments, 2021
149 judgments · page 4 of 8
Tribunals and Commissions29 Oct 2021Disposed Of
Vikram Ahuja Vs State of Punjab & Ors
National Green Tribunal · (2021) 10 NGT CK 0023
Tribunals and Commissions29 Oct 2021Disposed Of
Amresh Singh Vs Union of India & Ors
National Green Tribunal · (2021) 10 NGT CK 0022
Environment (Protection) Act 1986 — Section 5Water (Prevention & Control of Pollution) Act 1974 — Section 33(A)Air (Prevention & Control of Pollution) Act, 1981 — Section 31(A)
Tribunals and Commissions29 Oct 2021Disposed Of
Jasgun Vs Utkarsh Gupta
National Green Tribunal · (2021) 10 NGT CK 0021
Tribunals and Commissions28 Oct 2021Disposed Of
Pawan Garg Vs Punjab Pollution Control Board & Ors
National Green Tribunal · (2021) 10 NGT CK 0026
Tribunals and Commissions28 Oct 2021Dismissed
Manoj Kumar Misra & Anr Vs Union of India & Ors
National Green Tribunal · (2021) 10 NGT CK 0024
Tribunals and Commissions27 Oct 2021Dismissed
Manoj Kumar Misra & Anr Vs Union of India & Ors
National Green Tribunal · (2021) 10 NGT CK 0027
Tribunals and Commissions26 Oct 2021Disposed Of
Tejpal Vs State of Haryana & Ors
National Green Tribunal · (2021) 10 NGT CK 0020
Tribunals and Commissions26 Oct 2021Disposed Of
Chander Singh Vs Union of India & Ors
National Green Tribunal · (2021) 10 NGT CK 0019
Mineral Conservation and Development Rules, 2017 — Rule 32(1)
Tribunals and Commissions25 Oct 2021Disposed Of
Social Action for Forest & Environment (SAFE) Vs Union of India & Ors
National Green Tribunal · (2021) 10 NGT CK 0018
Environment (Protection) Act, 1986 — Section 5Hazardous and Other Wastes (Management and Transboundary Movement) Rules, 2016 — Rule 4(1), 6(1A), 19(1)
Tribunals and Commissions21 Oct 2021Disposed Of
Chief Executive Officer, Municipal Council, Bandipora, Kashmir Vs Jammu and Kashmir Pollution Control Board
National Green Tribunal · (2021) 10 NGT CK 0017
Constitution of India, 1950 — Article 21A 243W, 243X, 243 YEnvironment (Protection) Act, 1986 — Section 15
Tribunals and Commissions21 Oct 2021Disposed Of
Asha Katoch Vs Himachal Pradesh Pollution Control Board
National Green Tribunal · (2021) 10 NGT CK 0016
Tribunals and Commissions21 Oct 2021Allowed
Pramod Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2021) 10 NGT CK 0015
Tribunals and Commissions08 Oct 2021Disposed Of
M/s Gujarat Enviro Protection & Infrastructure Haryana (Pvt.) Ltd Vs M/s Power Grid Corporation of India Ltd. & Ors
National Green Tribunal · (2021) 10 NGT CK 0005
Solid Waste Management Rules, 2016 — Rule 3(7)
Tribunals and Commissions08 Oct 2021Disposed Of
Yogindra Mohan Sengupta Vs Union of India & Ors
National Green Tribunal · (2021) 10 NGT CK 0003
Constitution Of India, 1950 — Article 48ATown and Country Planning Act, 1977 — Section 3a
Tribunals and Commissions08 Oct 2021Disposed Of
Bandhua Mukti Morcha NGO Vs Rajeev Kumar & Ors
National Green Tribunal · (2021) 10 NGT CK 0002
Delhi Municipal Corporation Act, 1957 — Section 416Indian Penal Code, 1860 — Section 268, 269, 270, 271, 278, 284National Green Tribunal Act, 2010 — Section 26, 30
Tribunals and Commissions07 Oct 2021Disposed Of
Mehdad & Anr Vs Ministry Of Environment, Forest And Climate Change
National Green Tribunal · (2021) 10 NGT CK 0010
National Green Tribunal Act, 2010 — Section 25Code of Civil Procedure, 1908 — Section 51
Tribunals and Commissions07 Oct 2021Disposed Of
Kapil Dev Vs State of Punjab & Ors
National Green Tribunal · (2021) 10 NGT CK 0009
National Green Tribunal Act, 2010 — Section 25, 25(2), 30
Tribunals and Commissions07 Oct 2021Disposed Of
Manoj Negi Vs State of Uttarakhand & Ors
National Green Tribunal · (2021) 10 NGT CK 0008
National Green Tribunal Act, 2010 — Section 26
Tribunals and Commissions07 Oct 2021Disposed Of
Ramesh Chandra Kapri Vs State of Uttarakhand
National Green Tribunal · (2021) 10 NGT CK 0007
Environment protection Act 1986 — Section 5National Green Tribunal Act, 2010 — Section 26