Tribunals and Commissions07 Oct 2021Disposed Of
Sohanveer Vs Union of India & Ors
National Green Tribunal · (2021) 10 NGT CK 0006
COURT ARCHIVE
National Green Tribunal judgments, 2021
149 judgments · page 5 of 8
Tribunals and Commissions06 Oct 2021Disposed Of
Bheem Singh & Ors Vs Union of India & Ors
National Green Tribunal · (2021) 10 NGT CK 0013
Tribunals and Commissions06 Oct 2021Dismissed/Disposed Of
Citizens for Green Doon Vs Union of India & Ors
National Green Tribunal · (2021) 10 NGT CK 0011
National Green Tribunal Act, 2010 — Section 14, 15, 16Forest (Conservation) Act, 1980 — Section 2Biological Diversity Act, 2002 — Section 36
Tribunals and Commissions04 Oct 2021Disposed Of
Mahadev Stone Crusher Vs CPCB & Anr
National Green Tribunal · (2021) 10 NGT CK 0001
Tribunals and Commissions29 Sept 2021Disposed Of
Hari Shanker Vs Delhi Development Authority
National Green Tribunal · (2021) 09 NGT CK 0035
Tribunals and Commissions29 Sept 2021Dismissed
Sunil Kumar Sharma (Journalist) Vs Uttar Pradesh Industrial Development Authority & Anr
National Green Tribunal · (2021) 09 NGT CK 0034
Tribunals and Commissions28 Sept 2021Disposed Of
Vindesh Pradhan Vs State of Haryana & Ors
National Green Tribunal · (2021) 09 NGT CK 0039
Tribunals and Commissions28 Sept 2021Disposed Of
Aditya Jakhar Vs State of Haryana
National Green Tribunal · (2021) 09 NGT CK 0038
Tribunals and Commissions28 Sept 2021Disposed Of
Mukund Dhote Vs Union of India & Ors
National Green Tribunal · (2021) 09 NGT CK 0037
i. Vellore Citizens Welfare Forum vs. Union of India (UOI) and Ors. (1996) 5 SCC 647, M.C. Mehta and Anr. Vs. Union of India and Ors., (1987) 1 SCC 395
Tribunals and Commissions28 Sept 2021Dismissed
Manmohan Sharma Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2021) 09 NGT CK 0036
Tribunals and Commissions24 Sept 2021Disposed Of
Ajitsinh Bhurubha Vaghela & Inhabitants of several Villages of Kheda Taluka, Distt. Kheda Vs State of Gujarat
National Green Tribunal · (2021) 09 NGT CK 0028
Tribunals and Commissions24 Sept 2021Disposed Of
Pratap Bhanu Singh Shekhawat Vs Department of Mines & Geology & Ors
National Green Tribunal · (2021) 09 NGT CK 0027
Constitution Of India, 1950 — Article 21, 39(e) 47, 48A, 49, 51, 51A(f)Environment protection Act 1986 — Section 3(v), 3(1), 3(2)(v), 5(4)Indian Penal Code, 1860 — Section 379
Tribunals and Commissions23 Sept 2021Disposed Of
Sukhdeep Singh Vs State of Punjab & Ors
National Green Tribunal · (2021) 09 NGT CK 0031
Tribunals and Commissions23 Sept 2021Allowed
Ravi Kumar Vs Ministry of Environment, Forests & Climate Change & Ors
National Green Tribunal · (2021) 09 NGT CK 0029
Tribunals and Commissions22 Sept 2021Disposed Of
Sunaina Vs State of Punjab & Ors
National Green Tribunal · (2021) 09 NGT CK 0033
Constitution Of India, 1950 — Article 243W
Tribunals and Commissions22 Sept 2021Disposed Of
Md. Hayath Udin Vs Union of India & Ors
National Green Tribunal · (2021) 09 NGT CK 0032
Tribunals and Commissions21 Sept 2021Disposed Of
Centre for Holistic Development-CHD Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2021) 09 NGT CK 0025
i. M.C. Mehta v. Union of India(2004) 6 SCC 625
Tribunals and Commissions17 Sept 2021Disposed Of
Sanjay Kumar Vs Union of India & Ors
National Green Tribunal · (2021) 09 NGT CK 0022
Tribunals and Commissions17 Sept 2021Disposed Of
M/s Madadh Poultry Farm Vs Haryana State Pollution Control Board & Ors
National Green Tribunal · (2021) 09 NGT CK 0021
Tribunals and Commissions17 Sept 2021Disposed Of
Manav Awaaj Trust through its Trustee Shri Abhay Jain Vs Union of India & Ors
National Green Tribunal · (2021) 09 NGT CK 0020