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National Green Tribunal judgments, 2018

14 judgments · page 1 of 1

Tribunals and Commissions27 Aug 2018Dismissed

National Green Tribunal Vs Union Of India And Ors

National Green Tribunal · (2018) 08 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14 ,14(3), 15, 16, 17, 19 (3), 20Indian Forest Act, 1927 — Section 4, 20, 26, 26(f), 26(h), 420, 467, 468, 471, 201Forest (Conservation) Act, 1980 — Section 2(ii), 2(iii), 15, 18
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Tribunals and Commissions23 Mar 2018Dismissed

Tikam Singh Vs State Of Rajasthan And Ors

National Green Tribunal · (2018) 03 NGT CK 0001

National Green Tribunal Act, 2010 — Section 2, 3, 4, 4(2), 4(3), 14National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 3(1), 3(2)Mineral Concession Rules, 1960 — Rule 70
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Tribunals and Commissions08 Jan 2018Disposed Off

Mr. Tanaji Balasaheb Gambhire, Vs Union Of India And Ors

National Green Tribunal · (2018) 01 NGT CK 0002

National Green Tribunal Act, 2010 — Section 4, 19, 20, 35, 94(f)Code of Civil Procedure, 1908 — Order 47 Rule 1National Green Tribunal (Practice and Procedure) Rules, 2011 — Rule 8(1), 12
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