Tribunals and Commissions22 Dec 2023Disposed Of
B. L. Bhaskar & Ors Vs Union of India & Ors
National Green Tribunal · (2023) 12 NGT CK 0031
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 1 of 20
Tribunals and Commissions22 Dec 2023Disposed Of
In re: News item published in Media titled " ????? ?? ?????? ?? ??? ????? ?? ???? ???? ????!" Vs
National Green Tribunal · (2023) 12 NGT CK 0030
Tribunals and Commissions22 Dec 2023Disposed Of
In re: News item appearing in The Hindu dated 21.12.2023 titled �6 dead, 1000 infected in suspected cholera outbreak in Rourkela� Vs
National Green Tribunal · (2023) 12 NGT CK 0029
Tribunals and Commissions22 Dec 2023Disposed Of
In re: News item appearing in The Hindu dated 03.12.2023 titled �Battling water woes in land of tragedy Vs
National Green Tribunal · (2023) 12 NGT CK 0028
Tribunals and Commissions22 Dec 2023Disposed Of
In re: News item appearing in Deccan Herald dated 02.12.2023 titled �Save Sharavathi River from illegal sand mining: Activists urge Karnataka CM Siddaramaiah Vs
National Green Tribunal · (2023) 12 NGT CK 0027
Tribunals and Commissions22 Dec 2023Dismissed
Amit Kishore & Ors Vs Uttar Pradesh State Pollution Control Board & Ors
National Green Tribunal · (2023) 12 NGT CK 0026
National Green Tribunal Act, 2010 — Section 14, 15, 19, 19(1), 19(4)Evidence Act, 1872 — Section 123, 124, 135
Tribunals and Commissions20 Dec 2023Dismissed
M/s Ansal Landmark (Karnal) Township Pvt. Ltd Vs State Environment Impact Assessment Authority, Haryana & Anr
National Green Tribunal · (2023) 12 NGT CK 0020
National Green Tribunal Act, 2010 — Section 14, 15, 16(g), 16(h), 18
Tribunals and Commissions20 Dec 2023Disposed Of
Prem Prakash Prajapati Vs North Delhi Municipal Corporation
National Green Tribunal · (2023) 12 NGT CK 0019
Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions20 Dec 2023Disposed Of
Hari Vs Government of NCT of Delhi through Chief Secretary
National Green Tribunal · (2023) 12 NGT CK 0018
Delhi Development Act, 1957 — Section 22
Tribunals and Commissions19 Dec 2023Dismissed
Jagatmitra Foundation Vs State of Punjab & Ors
National Green Tribunal · (2023) 12 NGT CK 0023
Tribunals and Commissions19 Dec 2023Disposed Of
In re : News item appearing in The Hindu Bureau dated 18.11.2023 titled �Illegal sand mining in Godavari River poses a threat to Sir Arthur Cotton Barrage, alleges BJP Andhra President D. Purandeshwari� Vs
National Green Tribunal · (2023) 12 NGT CK 0022
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions19 Dec 2023Disposed Of
In re: News item appearing in Onmanorama dated 12.11.2023 titled �Fisheries Department launches inquiry into fingerlings dieoff at Anayirangal Dam� Vs
National Green Tribunal · (2023) 12 NGT CK 0021
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions18 Dec 2023Disposed Of
Radha Raman Dwivedi And Ors Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 12 NGT CK 0024
Tribunals and Commissions15 Dec 2023Disposed Of
Rajesh Kumar Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2023) 12 NGT CK 0025
Tribunals and Commissions08 Dec 2023Disposed Of
In re: News item appearing in The Indian Express dated 30.11.2023 titled �Fire at chemical plant in Surat, 24 workers injured� Vs
National Green Tribunal · (2023) 12 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions07 Dec 2023Disposed Of
In re : News item appearing in The Hindu Bureau dated 24.11.2023 titled �2 workers die while cleaning water tank� Vs
National Green Tribunal · (2023) 12 NGT CK 0008
Tribunals and Commissions07 Dec 2023Disposed Of
Brajesh Kumar Bharadwaj Vs State of Madhya Pradesh
National Green Tribunal · (2023) 12 NGT CK 0007
Tribunals and Commissions06 Dec 2023Disposed Of
Mohd. Mustakeem Vs Ministry of Environment, Forests and Climate Change & Ors.
National Green Tribunal · (2023) 12 NGT CK 0012
Tribunals and Commissions06 Dec 2023Disposed Of
Surendra Vs Uttar Pradesh Control Board & Ors
National Green Tribunal · (2023) 12 NGT CK 0011
Tribunals and Commissions06 Dec 2023Disposed Of
Manvir Tevtiya & Ors Vs State of Uttar Pradesh
National Green Tribunal · (2023) 12 NGT CK 0010