Tribunals and Commissions12 Jan 2023Allowed
Ajay Kumar Vs Uttarakhand Pollution Control Board & Ors
National Green Tribunal · (2023) 01 NGT CK 0011
Air (Prevention and Control of Pollution) Act, 1981 — Section 33A
COURT ARCHIVE
National Green Tribunal judgments, 2023
398 judgments · page 20 of 20
Tribunals and Commissions12 Jan 2023Dismissed
Sanjay Mundhra Vs State Of Punjab & Anr
National Green Tribunal · (2023) 01 NGT CK 0009
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions11 Jan 2023Dismissed
Swami Achyutanand Teerth Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 01 NGT CK 0016
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions11 Jan 2023Disposed Of
Anna Mathai Kalavarakkalayil Vs State of Kerala
National Green Tribunal · (2023) 01 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions10 Jan 2023Disposed Of
Independent School Association Vs Union of India & Ors
National Green Tribunal · (2023) 01 NGT CK 0021
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions10 Jan 2023Disposed Of
Vidit Kumar Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 01 NGT CK 0020
Tribunals and Commissions10 Jan 2023Disposed Of
Mukesh Kumar & Ors Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 01 NGT CK 0018
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions10 Jan 2023Disposed Of
Harish Solanki Vs State of M.P.
National Green Tribunal · (2023) 01 NGT CK 0017
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions09 Jan 2023Disposed Of
Rajesh Singh Vs State of Madhya Pradesh
National Green Tribunal · (2023) 01 NGT CK 0019
Tribunals and Commissions06 Jan 2023Disposed Of
Yogendra Sharma & Ors Vs State of U.P
National Green Tribunal · (2023) 01 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions06 Jan 2023Disposed Of
Abdul Sattar Silawat Vs State of Rajasthan
National Green Tribunal · (2023) 01 NGT CK 0002
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions06 Jan 2023Dismissed
Raju Chhabra Vs Govt. of NCT of Delhi
National Green Tribunal · (2023) 01 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions05 Jan 2023Disposed Of
Ghanshyam Singh Vs Govt. of NCT of Delhi
National Green Tribunal · (2023) 01 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions04 Jan 2023Disposed Of
Paldan Phunchog Vs State of Himachal Pradesh
National Green Tribunal · (2023) 01 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions03 Jan 2023Disposed Of
Pawan Kumar & Ors Vs State of H.P. & Ors
National Green Tribunal · (2023) 01 NGT CK 0022
Tribunals and Commissions03 Jan 2023Disposed Of
Hari Prakash Vs State of Uttar Pradesh
National Green Tribunal · (2023) 01 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions02 Jan 2023Disposed Of
Nyay Prayaas Foundation Vs State of Uttar Pradesh
National Green Tribunal · (2023) 01 NGT CK 0007
Tribunals and Commissions02 Jan 2023Disposed Of
Dr. Gurcharan Singh Vs State of Himachal Pradesh
National Green Tribunal · (2023) 01 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14, 15