Tribunals and Commissions16 Dec 2022Disposed Of
Vikram Singh Vs State of Haryana & Ors
National Green Tribunal · (2022) 12 NGT CK 0035
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 1 of 19
Tribunals and Commissions16 Dec 2022Disposed Of
Ramesh Malik & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 12 NGT CK 0034
Tribunals and Commissions16 Dec 2022Dismissed
National Egg Coordination Committee Vs Union Of India & Ors
National Green Tribunal · (2022) 12 NGT CK 0033
National Green Tribunal Act, 2010 — Section 14, 15, 20Air (Prevention and Control of Pollution) Act, 1981 — Section 21Water (Prevention and Control of Pollution) Act, 1974 — Section 25
Tribunals and Commissions14 Dec 2022Disposed Of
Anand Swaroop Rastogi Vs Himalayan Food Park Limited
National Green Tribunal · (2022) 12 NGT CK 0020
National Green Tribunal Act, 2010 — Section 14, 15, 18
Tribunals and Commissions13 Dec 2022Disposed Of
Cauvery Sene (Regd.), Medikeri Vs State of Karnataka
National Green Tribunal · (2022) 12 NGT CK 0024
Karnataka Preservation of Trees Act, 1976 — Section 27
Tribunals and Commissions13 Dec 2022Disposed Of
Kallu Singh Vs State of U.P
National Green Tribunal · (2022) 12 NGT CK 0023
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A, 40
Tribunals and Commissions13 Dec 2022Disposed Of
Debadityo Sinha & Anr Vs Ministry of Environment, Forests & Climate Change & Ors
National Green Tribunal · (2022) 12 NGT CK 0022
Tribunals and Commissions12 Dec 2022Disposed Of
Dr. Rishi Dev Anand Vs Chandigarh Union Territory Administration & Anr
National Green Tribunal · (2022) 12 NGT CK 0027
Tribunals and Commissions12 Dec 2022Dismissed
Central Pollution Control Board Vs News Item Published In ,Asian Age, Authored By Sanjay Kaw
National Green Tribunal · (2022) 12 NGT CK 0026
Tribunals and Commissions12 Dec 2022Disposed Of
Kudrat Sandhu Vs Govt. Of NCT & Ors
National Green Tribunal · (2022) 12 NGT CK 0025
Tribunals and Commissions09 Dec 2022Disposed Of
Dukalu Ram & Ors Vs Union Of India & Ors
National Green Tribunal · (2022) 12 NGT CK 0031
National Green Tribunal Act, 2010 — Section 15Mines and Minerals (Development and Regulation) Act 1957 — Section 21(5)
Tribunals and Commissions09 Dec 2022Disposed Of
Sonya Ghosh Vs State of Haryana & Ors
National Green Tribunal · (2022) 12 NGT CK 0030
Rajasthan. Land Revenue Act, 1956 — Section 91Punjab Land Preservation Act, 1900 — Section 4, 5
Tribunals and Commissions09 Dec 2022Disposed Of
Suraj Singh Karki Vs State Level Environment Impact Assessment Authority, Uttarakhand & Ors
National Green Tribunal · (2022) 12 NGT CK 0029
Tribunals and Commissions09 Dec 2022Dismissed
Tessenderlo Kerley India Private Limited Vs Ministry of Environment, Forest and Climate Change
National Green Tribunal · (2022) 12 NGT CK 0028
Tribunals and Commissions08 Dec 2022Dismissed
Narender Singh Negi Vs Union of India & Ors
National Green Tribunal · (2022) 12 NGT CK 0032
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions08 Dec 2022Disposed Of
Rajendra Digambar Aagale Vs State of Maharashtra
National Green Tribunal · (2022) 12 NGT CK 0006
Tribunals and Commissions07 Dec 2022Disposed Of
Sanjay Kumar Vs Union of India & Ors
National Green Tribunal · (2022) 12 NGT CK 0009
Constitution of India, 1950 — Article 21National Green Tribunal Act, 2010 — Section 15, 20, 24Environment (Protection) Act, 1986 — Section 3
Tribunals and Commissions07 Dec 2022Disposed Of
Ram Prakash Singh Vs State Of Uttar Pradesh
National Green Tribunal · (2022) 12 NGT CK 0008
Constitution of India, 1950 — Article 21
Tribunals and Commissions07 Dec 2022Disposed Of
Brinda Mishra Vs Union Territory of J & K
National Green Tribunal · (2022) 12 NGT CK 0007
Tribunals and Commissions06 Dec 2022Disposed Of
M/s BMV Gragrances Pvt. Ltd Vs Commission for Air Quality Management in National Capital Region and Adjoining Areas & Ors
National Green Tribunal · (2022) 12 NGT CK 0011