Tribunals and Commissions06 Dec 2022Disposed Of
Ved Prakash Aggrawal Vs Municipal Commissioner, Nagar Nigam Ghaziabad
National Green Tribunal · (2022) 12 NGT CK 0010
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 2 of 19
Tribunals and Commissions05 Dec 2022Disposed Of
Varun Sheokand, RTI Activist Vs State of Haryana
National Green Tribunal · (2022) 12 NGT CK 0017
Tribunals and Commissions05 Dec 2022Disposed Of
Friends & Anr Vs Union of India & Ors
National Green Tribunal · (2022) 12 NGT CK 0016
Tribunals and Commissions05 Dec 2022Disposed Of
Sushil Raghav & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 12 NGT CK 0015
Tribunals and Commissions05 Dec 2022Disposed Of
Satendra Pandey Vs Ministry of Environment, Forest and Climate Change & Ors
National Green Tribunal · (2022) 12 NGT CK 0014
Tribunals and Commissions05 Dec 2022Disposed Of
Mansi Chahal Vs Government of NCT of Delhi & Ors
National Green Tribunal · (2022) 12 NGT CK 0013
Tribunals and Commissions05 Dec 2022Disposed Of
Type Vadakethadam, Porali Quarry Action Council, Kozhikode District, Kerala & Ors Vs State of Kerala
National Green Tribunal · (2022) 12 NGT CK 0012
Tribunals and Commissions02 Dec 2022Disposed Of
Harpal Singh Rana Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2022) 12 NGT CK 0019
Tribunals and Commissions02 Dec 2022Disposed Of
Poonam Sharma Vs Union of India & Ors
National Green Tribunal · (2022) 12 NGT CK 0018
National Green Tribunal Act, 2010 — Section 14, 15, 18(1)
Tribunals and Commissions02 Dec 2022Dismissed
In re : News item published in The Times of India dated 12th April, 2022, titled �Six killed in chemical factory blast in Gujarat� Vs
National Green Tribunal · (2022) 12 NGT CK 0004
Tribunals and Commissions02 Dec 2022Disposed Of
In re: News item published in the National Daily The Hindu Chennai edition, dated: 15th May, 2022, titled �One killed, 3 workers trapped in 300-foot-deep quarry� at Adaimithipaankulam near Tirunelveli Vs
National Green Tribunal · (2022) 12 NGT CK 0003
Indian Penal Code, 1860 — Section 304, 304A, 336Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 22Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 36(A), 36(5)(h)
Tribunals and Commissions02 Dec 2022Disposed Of
In re : News item published in The Times of India dated 19.04.2022 titled �5 labourers from Bengal die in M�lru fish plant Vs
National Green Tribunal · (2022) 12 NGT CK 0002
Factories Act, 1948 — Section 7A(2)(c), 7A (2[d]), 7A (2[e]), 51, 54, 61(1), 62(1), 69Karnataka Factories Rules, 1969 — Rule 111, 119, 120, 138
Tribunals and Commissions02 Dec 2022Disposed Of
Almitra H. Patel & Anr Vs Union of India & Ors
National Green Tribunal · (2022) 12 NGT CK 0001
Tribunals and Commissions30 Nov 2022Disposed Of
Vimal Bhai Vs State of Uttrakhand & Ors
National Green Tribunal · (2022) 11 NGT CK 0059
Tribunals and Commissions30 Nov 2022Disposed Of
Giriraj Parikrama Sanrakshan Sansthan & Ors Vs Department of Environment & Forest & Ors
National Green Tribunal · (2022) 11 NGT CK 0058
Tribunals and Commissions30 Nov 2022Disposed Of
In re : News item published in the Newspaper named, The Times of India dated 05.07.2022 titled �Dead fish in Najafgarh drain, pollution could be to blame� Vs
National Green Tribunal · (2022) 11 NGT CK 0057
Tribunals and Commissions30 Nov 2022Dismissed
In re : News item published on 21.11.2021 in the Indian Express titled �Lakes of Bengaluru : Industrial effluents, raw sewage; stinky tale of Chandrapura lake� Vs
National Green Tribunal · (2022) 11 NGT CK 0056
National Green Tribunal Act, 2010 — Section 15, 20
Tribunals and Commissions30 Nov 2022Disposed Of
Atul Singh Chauhan Vs Ministry of Environment, Forests and Climate Change & Ors
National Green Tribunal · (2022) 11 NGT CK 0055
Tribunals and Commissions29 Nov 2022Disposed Of
Rajendra Singh Bhandari Vs State of U.K. & Ors
National Green Tribunal · (2022) 11 NGT CK 0049
Tribunals and Commissions29 Nov 2022Disposed Of
Varun Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 11 NGT CK 0048
Indian Penal Code, 1860 — Section 379, 425