Tribunals and Commissions24 Feb 2022Disposed Of
Abdul Farukh Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 02 NGT CK 0059
Environment Protection Act, 1986 — Section 3
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 19 of 19
Tribunals and Commissions24 Feb 2022Disposed Of
Smt. Tara Devi Vs Delhi Pollution Control Committee & Ors
National Green Tribunal · (2022) 02 NGT CK 0058
Tribunals and Commissions22 Feb 2022Dismissed
Environmental Protection Society, S.A.S. Nagar Vs State of Punjab & Ors
National Green Tribunal · (2022) 02 NGT CK 0053
Tribunals and Commissions22 Feb 2022Disposed Of
Satish Chander Singh Vs Uttarakhand Environment Protection and Pollution Control Board
National Green Tribunal · (2022) 02 NGT CK 0052
Tribunals and Commissions21 Feb 2022Disposed Of
Vivek Kamboj & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 02 NGT CK 0055
National Green Tribunal Act, 2010 — Section 14, 15, 20
Tribunals and Commissions17 Feb 2022Disposed Of
Vasant Vihar Welfare Association & Ors Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2022) 02 NGT CK 0049