Tribunals and Commissions31 Mar 2022Disposed Of
People�s Union for Legal Rights Vs Principal Chief Conservator of Forest & Ors
National Green Tribunal · (2022) 03 NGT CK 0047
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 17 of 19
Tribunals and Commissions31 Mar 2022Disposed Of
In re : News item published in the Newspapers named The Hindu, Chennai edition dated: 2nd August, 2021 titled �Row over Lakshadweep beach villa plan Vs
National Green Tribunal · (2022) 03 NGT CK 0045
Tribunals and Commissions30 Mar 2022Disposed Of
All India Kaimur Peoples Front Vs Ministry of Environment Forest & Climate Change & Ors
National Green Tribunal · (2022) 03 NGT CK 0040
Tribunals and Commissions30 Mar 2022Disposed Of
Jama Corporation Pvt. Ltd Vs Union of India & Ors
National Green Tribunal · (2022) 03 NGT CK 0038
Water (Prevention and Control of Pollution) Act, 1974 Section 23, 33ANational Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions30 Mar 2022Disposed Of
In Re: �The question of payment of compensation to the children died on account of pollution in Gorakhpur� Vs
National Green Tribunal · (2022) 03 NGT CK 0037
Tribunals and Commissions29 Mar 2022Disposed Of
In re: News item published on 21.11.2021 in the Indian Express titled “Lakes of Bengaluru : Industrial effluents, raw sewage; stinky tale of Chandrapura lake” Vs
National Green Tribunal · (2022) 03 NGT CK 0049
Wetlands (Conservation and Management) Rules, 2010 — Rule 4
Tribunals and Commissions29 Mar 2022Disposed Of
T. S. Singh Vs State of Uttar Pradesh
National Green Tribunal · (2022) 03 NGT CK 0042
National Green Tribunal Act, 2010 — Section 25, 26Code of Civil Procedure, 1908 — Section 51(d)
Tribunals and Commissions29 Mar 2022Disposed Of
Chakradhar Pandey Vs Nova Dyestuffs Industries Pvt. Ltd
National Green Tribunal · (2022) 03 NGT CK 0041
Tribunals and Commissions25 Mar 2022Disposed Of
Varun Sheokand Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 03 NGT CK 0036
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26
Tribunals and Commissions25 Mar 2022Disposed Of
Madhav Das Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 03 NGT CK 0035
Tribunals and Commissions25 Mar 2022Dismissed
M/s Kisan Sahkari Chini Mills Ltd Vs Member Secretary U.P. Pollution Control Board & Ors
National Green Tribunal · (2022) 03 NGT CK 0031
Water (Prevention and Control of Pollution) Act, 1974 — Section 27(2), 33A
Tribunals and Commissions25 Mar 2022Dismissed
Society for Protection of Culture, Heritage, Environment, Tradition and Promotion of National Awareness (CHETNA) Vs National Capital Territory of Delhi & Ors
National Green Tribunal · (2022) 03 NGT CK 0030
Tribunals and Commissions24 Mar 2022Disposed Of
Devanshu Bose Vs Agra Development Authority & Ors
National Green Tribunal · (2022) 03 NGT CK 0028
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 33Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 42(2), 44, 48
Tribunals and Commissions23 Mar 2022Disposed Of
Prem Mohan Gaur Vs National Highway Authority of India & Ors
National Green Tribunal · (2022) 03 NGT CK 0027
Forest (Conservation) Act, 1980 — Section 2National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions23 Mar 2022Disposed Of
Zulfukar Ali Vs Delhi Development Authority
National Green Tribunal · (2022) 03 NGT CK 0026
Tribunals and Commissions16 Mar 2022Disposed Of
Ashok Vs Uttar Pradesh Pollution Control Board
National Green Tribunal · (2022) 03 NGT CK 0025
Tribunals and Commissions16 Mar 2022Disposed Of
Ankush Arora Vs Chandigarh Pollution Control Committee & Ors
National Green Tribunal · (2022) 03 NGT CK 0024
Tribunals and Commissions11 Mar 2022Dismissed
Raja Singh Vs Union of India & Ors
National Green Tribunal · (2022) 03 NGT CK 0029
Air (Prevention and Control of Pollution) Act,1981 — Section 2A
Tribunals and Commissions11 Mar 2022Disposed Of
Environment Protection Society Vs State of Punjab & Ors
National Green Tribunal · (2022) 03 NGT CK 0023
National Green Tribunal Act, 2010 — Section 25, 25(2), 26, 28, 30
Tribunals and Commissions11 Mar 2022Disposed Of
Pramod Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 03 NGT CK 0022