Tribunals and Commissions04 May 2022Disposed Of
Bharat Jhunjhunwala & Ors Vs Inland Waterways Authority & Ors
National Green Tribunal · (2022) 05 NGT CK 0004
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 16 of 19
Tribunals and Commissions02 May 2022Dismissed
Abhinav Gramodyog & Seva Sansthan Vs State Level Environment Impact Assessment Authority, Uttar Pradesh & Ors
National Green Tribunal · (2022) 05 NGT CK 0003
Tribunals and Commissions02 May 2022Dismissed
Anil Kumar Yadav Vs State Environment Impact Assessment Authority, Uttar Pradesh & Ors
National Green Tribunal · (2022) 05 NGT CK 0002
Tribunals and Commissions02 May 2022Disposed Of
Tapan Roy Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 05 NGT CK 0001
Tribunals and Commissions29 Apr 2022Disposed Of
Vikram & Ors Vs Indian Synthetic Rubber Private Limited & Ors
National Green Tribunal · (2022) 04 NGT CK 0009
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26
Tribunals and Commissions29 Apr 2022Disposed Of
Rohit Thankran Vs State of Haryana & Ors
National Green Tribunal · (2022) 04 NGT CK 0008
Tribunals and Commissions29 Apr 2022Disposed Of
Pradeep Norula Vs Municipal Corporation of Gurgaon & Ors
National Green Tribunal · (2022) 04 NGT CK 0007
Tribunals and Commissions29 Apr 2022Disposed Of
Lakhwinder Singh Vs State of Punjab
National Green Tribunal · (2022) 04 NGT CK 0006
Tribunals and Commissions29 Apr 2022Dismissed
Joginder Bhandari Vs Union Territory of Jammu & Kashmir
National Green Tribunal · (2022) 04 NGT CK 0005
Tribunals and Commissions29 Apr 2022Disposed Of
Haidar Khan Vs State of Uttar Pradesh
National Green Tribunal · (2022) 04 NGT CK 0004
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)Uttar Pradesh Minor Minerals (Concession) Rules, 1963 — Rule 58, 60
Tribunals and Commissions29 Apr 2022Disposed Of
Delhi Pollution Control Society Vs Delhi Pollution Control Committee & Ors
National Green Tribunal · (2022) 04 NGT CK 0003
Tribunals and Commissions28 Apr 2022Disposed Of
R. K. Gupta Vs Delhi Development Authority & Ors
National Green Tribunal · (2022) 04 NGT CK 0011
Tribunals and Commissions26 Apr 2022Disposed Of
Rajjan Vs State of U.P. & Ors.
National Green Tribunal · (2022) 04 NGT CK 0016
Mines and Mineral (Development and Regulation) Act, 1957 — Section 21(5), 26
Tribunals and Commissions26 Apr 2022Disposed Of
Meera Shukla Vs Municipal Corporation, Gorakhpur & Ors
National Green Tribunal · (2022) 04 NGT CK 0014
Tribunals and Commissions26 Apr 2022Disposed Of
Jama Corporation Pvt. Ltd Vs Union of India & Ors
National Green Tribunal · (2022) 04 NGT CK 0013
National Green Tribunal Act, 2010 — Section 16Water (Prevention and Control of Pollution) Act, 1974 — Section 23, 33A
Tribunals and Commissions26 Apr 2022Disposed Of
Shantanu Dixit Vs State of M.P
National Green Tribunal · (2022) 04 NGT CK 0012
Tribunals and Commissions25 Apr 2022Disposed Of
Rambeer Vs State of U.P
National Green Tribunal · (2022) 04 NGT CK 0015
Tribunals and Commissions06 Apr 2022Disposed Of
Chaudhary Ompal & Ors Vs State of Haryana
National Green Tribunal · (2022) 04 NGT CK 0002
Tribunals and Commissions05 Apr 2022Disposed Of
Vinod Khanna Vs State of U.P.
National Green Tribunal · (2022) 04 NGT CK 0001
Tribunals and Commissions31 Mar 2022Disposed Of
H. C. Arora Vs State of Punjab & Ors
National Green Tribunal · (2022) 03 NGT CK 0048