Tribunals and Commissions19 May 2022Disposed Of
Mahendra Mishra Vs State of U.P
National Green Tribunal · (2022) 05 NGT CK 0047
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 14 of 19
Tribunals and Commissions19 May 2022Dismissed
Shivpal Bhagat & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0031
Tribunals and Commissions19 May 2022Disposed Of
Dr. Ram Avtar Vs State of Haryana & Ors
National Green Tribunal · (2022) 05 NGT CK 0030
Tribunals and Commissions19 May 2022Disposed Of
Amarpal Singh Vs State of Uttar Pradesh
National Green Tribunal · (2022) 05 NGT CK 0029
Tribunals and Commissions19 May 2022Disposed Of
Ramesh Malik VsUnion Of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0028
Tribunals and Commissions19 May 2022Disposed Of
Raj Kumar Vs Union Of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0027
Tribunals and Commissions18 May 2022Disposed Of
Rajan Vs Municipal Corporation of Delhi & Ors
National Green Tribunal · (2022) 05 NGT CK 0045
Tribunals and Commissions18 May 2022Disposed Of
Dr. Kiran Ramdas Kamble & Anr Vs State of Maharashtra
National Green Tribunal · (2022) 05 NGT CK 0035
Tribunals and Commissions18 May 2022Disposed Of
Pramod Kumar Sharma Vs Uttarakhand Environment Protection And Pollution Control Board
National Green Tribunal · (2022) 05 NGT CK 0034
Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions18 May 2022Disposed Of
Shivalik Emerald Hills Residents Welfare Society Vs Department of Forest, Uttarakhand
National Green Tribunal · (2022) 05 NGT CK 0033
Tribunals and Commissions18 May 2022Disposed Of
Vipin Nayyar Vs Union Of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0032
Tribunals and Commissions17 May 2022Disposed Of
Rajesh Kumar Vs Union of Territory of Jammu & Kashmir
National Green Tribunal · (2022) 05 NGT CK 0039
Tribunals and Commissions17 May 2022Disposed Of
Sanjay Singh & Ors. Vs State of U.P
National Green Tribunal · (2022) 05 NGT CK 0038
Tribunals and Commissions13 May 2022Disposed Of
Rahul Pal Vs State of U.P.
National Green Tribunal · (2022) 05 NGT CK 0044
Tribunals and Commissions13 May 2022Disposed Of
Shri Hazi Ariff Vs State of U.P. & Ors
National Green Tribunal · (2022) 05 NGT CK 0043
Constitution of India, 1950 — Article 21Water (Prevention and Control of Pollution) Act, 1974 — Section 2(j), 24, 24(1)(b)National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions13 May 2022Disposed Of
Shailesh Singh Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 05 NGT CK 0042
Tribunals and Commissions13 May 2022Disposed Of
Munish Kalia Vs Govt. Of NCT of Delhi
National Green Tribunal · (2022) 05 NGT CK 0041
Tribunals and Commissions13 May 2022Disposed Of
Jai Prakash Sharma Vs State Of Haryana
National Green Tribunal · (2022) 05 NGT CK 0037
Tribunals and Commissions13 May 2022Disposed Of
Om Prakash Vs State Of Haryana
National Green Tribunal · (2022) 05 NGT CK 0036
National Green Tribunal Act, 2010 — Section 16, 18
Tribunals and Commissions12 May 2022Disposed Of
Shokeen Ali & Anr Vs State of Haryana & Ors
National Green Tribunal · (2022) 05 NGT CK 0026