Tribunals and Commissions11 Jul 2022Disposed Of
Hakam Singh & Anr Vs State Of Rajasthan & Ors
National Green Tribunal · (2022) 07 NGT CK 0020
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 12 of 19
Tribunals and Commissions08 Jul 2022Disposed Of
Hirdey Kumar Goel & Ors Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 07 NGT CK 0022
Tribunals and Commissions06 Jul 2022Disposed Of
Ram Niwas Parasher Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 07 NGT CK 0023
Tribunals and Commissions06 Jul 2022Disposed Of
Amit Sorout Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 07 NGT CK 0004
Tribunals and Commissions06 Jul 2022Disposed Of
Rajesh Kumar Vs State Of H.P
National Green Tribunal · (2022) 07 NGT CK 0003
Tribunals and Commissions06 Jul 2022Disposed Of
Manoj Bansal Vs State Of Uttar Pradesh & Ors
National Green Tribunal · (2022) 07 NGT CK 0002
Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 24(1)(b)
Tribunals and Commissions06 Jul 2022Disposed Of
Kishor Chotu Vs Eurocoustic Products Ltd & Anr
National Green Tribunal · (2022) 07 NGT CK 0001
Tribunals and Commissions05 Jul 2022Disposed Of
Sajad Rasool Vs Union Territory Of J&K
National Green Tribunal · (2022) 07 NGT CK 0008
Tribunals and Commissions05 Jul 2022Disposed Of
In re: News item published in Pragativadi dated 04.06.2022 titled �Huge Explosion at Chemical Company in Gujarat�s Vadodara� Vs
National Green Tribunal · (2022) 07 NGT CK 0007
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions05 Jul 2022Disposed Of
Samender Singh Vs Govt. Of NCT Of Delhi
National Green Tribunal · (2022) 07 NGT CK 0006
Tribunals and Commissions05 Jul 2022Disposed Of
In Re: News Item Published In Times Now Dated 05.03.2022 Titled �Rajasthan: Over 50 Crocodiles Dead In A Month Due To Construction And Beautification Activities In Kota�s Kala Talab� Vs
National Green Tribunal · (2022) 07 NGT CK 0005
Tribunals and Commissions04 Jul 2022Disposed Of
Brajmohan Gehlod Vs State Of Madhya Pradesh
National Green Tribunal · (2022) 07 NGT CK 0016
Tribunals and Commissions04 Jul 2022Disposed Of
Shailesh Singh Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 07 NGT CK 0014
National Green Tribunal Act, 2010 — Section 26, 27, 28
Tribunals and Commissions01 Jul 2022Disposed Of
Saket Girls PG College Vs State Of Uttar Pradesh & Ors
National Green Tribunal · (2022) 07 NGT CK 0015
Tribunals and Commissions01 Jul 2022Disposed Of
Babli Vs State Of Uttar Pradesh & Ors
National Green Tribunal · (2022) 07 NGT CK 0013
National Green Tribunal Act, 2010 — Section 25(2)
Tribunals and Commissions01 Jul 2022Disposed Of
Dileep Singh Vs State Of Uttar Pradesh & Ors
National Green Tribunal · (2022) 07 NGT CK 0012
Tribunals and Commissions01 Jul 2022Disposed Of
M/s Sannu Enterprises Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 07 NGT CK 0011
Tribunals and Commissions01 Jul 2022Disposed Of
M/s Zeeshan Enterprises Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2022) 07 NGT CK 0010
Tribunals and Commissions01 Jul 2022Disposed Of
Green Earth Vs Dy. Commissioner, Kurukshetra & Ors
National Green Tribunal · (2022) 07 NGT CK 0009
Tribunals and Commissions31 May 2022Disposed Of
Dhian Singh & Ors Vs State of Punjab
National Green Tribunal · (2022) 05 NGT CK 0070