Tribunals and Commissions08 Aug 2022Disposed Of
Kamlapat Vs U. P. State Pollution Control Board & Ors
National Green Tribunal · (2022) 08 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 15, 16, 18(1), 18(2)
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 11 of 19
Tribunals and Commissions05 Aug 2022Disposed Of
Gyanender Singh Rana Vs Kadir Dairy & Ors
National Green Tribunal · (2022) 08 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)
Tribunals and Commissions04 Aug 2022Disposed Of
M/s. Rathi Special Steels Ltd Vs Commission for Air Quality Management in National Capital Region And Adjoining Areas
National Green Tribunal · (2022) 08 NGT CK 0004
Constitution of India, 1950 — Article 14, 21, 48A, 51A(g)Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 25(7), 26, 33AAir (Prevention and control of pollution) Act, 1981 — Section 21, 21(1), 31A
Tribunals and Commissions02 Aug 2022Disposed Of
Ganesh Alias Sujay Shripad Pai Vs State Of Goa
National Green Tribunal · (2022) 08 NGT CK 0001
National Green Tribunal Act, 2010 — Section 25, 26, 30Code of Civil Procedure, 1908 — Section 37
Tribunals and Commissions01 Aug 2022Disposed Of
Perala Shekhar Rao Vs State Of Telangana
National Green Tribunal · (2022) 08 NGT CK 0009
Tribunals and Commissions29 Jul 2022Disposed Of
Subodh Rana Vs Pawan Kumar Verma
National Green Tribunal · (2022) 07 NGT CK 0035
National Green Tribunal Act, 2010 — Section 14, 15Code of Criminal Procedure, 1973 — Section 156(3)
Tribunals and Commissions29 Jul 2022Dismissed
Amit Kumar Vs Ministry Of Road Transport And Highways
National Green Tribunal · (2022) 07 NGT CK 0034
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions29 Jul 2022Disposed Of
Madhu Sharma Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 07 NGT CK 0033
Tribunals and Commissions26 Jul 2022Disposed Of
Rajat Narayan & Anr Vs Union Of India & Ors
National Green Tribunal · (2022) 07 NGT CK 0030
Tribunals and Commissions26 Jul 2022Disposed Of
M/s 108, Super Complex R.W.A Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2022) 07 NGT CK 0028
National Green Tribunal Act, 2010 — Section 15Awas Vikas Parishad Adhiniyam 1965 — Section 41
Tribunals and Commissions26 Jul 2022Disposed Of
Sandeep Kumar Singh Vs State of UP & Ors
National Green Tribunal · (2022) 07 NGT CK 0027
Tribunals and Commissions26 Jul 2022Disposed Of
Avinash Kumar Ray Vs Ministry Of Environment Forest And Climate Change
National Green Tribunal · (2022) 07 NGT CK 0026
Tribunals and Commissions25 Jul 2022Disposed Of
Suresh Kumar Vs State Of Uttar Pradesh & Ors
National Green Tribunal · (2022) 07 NGT CK 0029
Uttar Pradesh Mines Mineral (Concession) Rules, 2021 — Rule 59
Tribunals and Commissions18 Jul 2022Disposed Of
Dr. Ajay Kumar Vs Union Of India & Ors
National Green Tribunal · (2022) 07 NGT CK 0031
Tribunals and Commissions14 Jul 2022Disposed Of
Hardeep Singh & Ors Vs SDMC & Ors
National Green Tribunal · (2022) 07 NGT CK 0025
Environment Protection Act, 1986 — Section 19
Tribunals and Commissions14 Jul 2022Disposed Of
Akhand Bharat Morcha Vs Union Of India & Ors
National Green Tribunal · (2022) 07 NGT CK 0024
Tribunals and Commissions13 Jul 2022Disposed Of
Raj Kumar Singal Vs State Of Haryana
National Green Tribunal · (2022) 07 NGT CK 0018
Tribunals and Commissions13 Jul 2022Disposed Of
Kiranpal Singh Vs Uttar Pradesh Pollution Control Board
National Green Tribunal · (2022) 07 NGT CK 0017
Tribunals and Commissions12 Jul 2022Disposed Of
In re: News item published in The Indian Express dated 05.06.2022 titled �12 dead in fire at Hapur factory that �produced firecrackers illegally� : �Saw people with burns jumping into drains Vs
National Green Tribunal · (2022) 07 NGT CK 0019
Indian Penal Code, 1860 — Section 286, 287, 304, 308, 337, 338
Tribunals and Commissions11 Jul 2022Disposed Of
Dinesh Kumar Vs State Of Haryana
National Green Tribunal · (2022) 07 NGT CK 0021