Tribunals and Commissions16 Sept 2022Disposed Of
Ahimsa Trust & Anr Vs Union Of India & Ors
National Green Tribunal · (2022) 09 NGT CK 0022
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 9 of 19
Tribunals and Commissions14 Sept 2022Disposed Of
Parul Bawa Vs State of Haryana
National Green Tribunal · (2022) 09 NGT CK 0040
Punjab Land Preservation Act, 1900 — Section 4, 5
Tribunals and Commissions14 Sept 2022Disposed Of
Dr. Pawan Kumar Banta Vs Union Of India & Ors
National Green Tribunal · (2022) 09 NGT CK 0019
Tribunals and Commissions14 Sept 2022Disposed Of
Girja Shankar Rai & Ors Vs State Of Uttar Pradesh & Ors
National Green Tribunal · (2022) 09 NGT CK 0018
Uttar Pradesh Urban Development Act, 1973 — Section 27
Tribunals and Commissions14 Sept 2022Disposed Of
T. S. Singh Vs State Of Uttar Pradesh
National Green Tribunal · (2022) 09 NGT CK 0017
Constitution of India, 1950 — Article 243W, 243W, 243YNational Green Tribunal Act, 2010 — Section 15Indian Penal Code, 1860 — Section 409, 419, 420
Tribunals and Commissions13 Sept 2022Disposed Of
In re : News item published in The Hindu dated 25.07.2022 titled �Explosion in Bihar illegal firecracker unit kills five Vs
National Green Tribunal · (2022) 09 NGT CK 0020
Tribunals and Commissions12 Sept 2022Disposed Of
Atul Das Mehant & Anr Vs State of Chhattisgarh
National Green Tribunal · (2022) 09 NGT CK 0039
Tribunals and Commissions09 Sept 2022Dismissed
Col. Sunil Kumar (Retd.) & Anr Vs Union Of India & Ors
National Green Tribunal · (2022) 09 NGT CK 0016
National Green Tribunal (Practice and Procedure) Rules, 2011 — Rule 22
Tribunals and Commissions09 Sept 2022Disposed Of
Rajender Singh Vs State Of Haryana & Ors
National Green Tribunal · (2022) 09 NGT CK 0015
Tribunals and Commissions09 Sept 2022Disposed Of
Dr. Bishwanath Prasad Singh Vs Greater Noida Development Authority & Ors
National Green Tribunal · (2022) 09 NGT CK 0014
Tribunals and Commissions09 Sept 2022Disposed Of
Ramadas Subbaiyan Nadar Vs State Of Tamil Nadu
National Green Tribunal · (2022) 09 NGT CK 0013
Tribunals and Commissions09 Sept 2022Disposed Of
Mahagunpuram Apartment Owners Association Vs Ghaziabad Development Authority & Ors
National Green Tribunal · (2022) 09 NGT CK 0007
National Green Tribunal Act, 2010 — Section 33Utter Pradesh Apartment (Promotion of Construction Ownership and Maintenance) Act 2011 — Section 25
Tribunals and Commissions06 Sept 2022Disposed Of
Confederation of Trans Hindan RWA’s Ghaziabad Vs U. P. State Pollution Control Board & Ors
National Green Tribunal · (2022) 09 NGT CK 0006
Tribunals and Commissions06 Sept 2022Dismissed
Pramod Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 09 NGT CK 0005
Code of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions06 Sept 2022Dismissed
Saket Girls PG College Vs State Of Uttar Pradesh & Ors
National Green Tribunal · (2022) 09 NGT CK 0004
Tribunals and Commissions02 Sept 2022Disposed Of
Vivek Kamboj & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 09 NGT CK 0003
Tribunals and Commissions02 Sept 2022Disposed Of
Nalini Da Rosa Fernandes Vs GCZMA & Ors
National Green Tribunal · (2022) 09 NGT CK 0002
Tribunals and Commissions02 Sept 2022Dismissed
Agnelo Fernandes & Anr Vs GCZMA & Ors .
National Green Tribunal · (2022) 09 NGT CK 0001
Environment (Protection) Act, 1986 — Section 5Environment (Protection) Rules 1986 — Rule 4(3)(a)
Tribunals and Commissions30 Aug 2022Disposed Of
Himanshu Sharma Vs Union Territory Of J & K
National Green Tribunal · (2022) 08 NGT CK 0030
Tribunals and Commissions30 Aug 2022Disposed Of
Ravi Verma Vs Ministry of Environment, Forests and Climate Change & Ors
National Green Tribunal · (2022) 08 NGT CK 0029