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National Green Tribunal judgments, 2022

366 judgments · page 7 of 19

Tribunals and Commissions11 Oct 2022Disposed Of

Gurdyal Verma Vs State of HP & Ors

National Green Tribunal · (2022) 10 NGT CK 0009

National Green Tribunal Act, 2010 — Section 19(4)(a), 25, 25(2)Code of Civil Procedure, 1908 — Section 15, Order 16 Rule 10(3)