COURT ARCHIVE

National Green Tribunal judgments, 2022

366 judgments · page 8 of 19

Tribunals and Commissions20 Sept 2022Disposed Of

In re : News item published in the Telugu Newspaper named, Eenadu, Andhra Pradesh edition dated: 7th August, 2021, titled �Do pollution leaks apply to uranium? in Kadappa District, Andhra Pradesh� Vs

National Green Tribunal · (2022) 09 NGT CK 0030

Water(Prevention and Control of Pollution) Act, 1974 — Section 25, 26Air(Prevention and Control of Pollution) Act, 1931 — Section 21, 22Hazardous Wastes(Management, Handling and Transboundary movement) Rules, 2008 — Rule 5(4)