Tribunals and Commissions29 Aug 2022Disposed Of
Benny Sebasstian Vs M/s. VKL Infrastructure Facilities (P) Ltd. & Ors
National Green Tribunal · (2022) 08 NGT CK 0032
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 10 of 19
Tribunals and Commissions29 Aug 2022Disposed Of
In Re: News Item Published In The Times Of India Dated 12th April, 2022, Titled �Six Killed In Chemical Factory Blast In Gujarat� Vs
National Green Tribunal · (2022) 08 NGT CK 0031
Code of Criminal Procedure, 1973 — Section 174Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and control of pollution) Act, 1981 — Section 31A
Tribunals and Commissions26 Aug 2022Disposed Of
Kuldeep Singh Vs State of Haryana & Ors
National Green Tribunal · (2022) 08 NGT CK 0016
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions25 Aug 2022Disposed Of
Krishan Pal Vs State of U.P.
National Green Tribunal · (2022) 08 NGT CK 0033
Tribunals and Commissions25 Aug 2022Disposed Of
Vardhaman Kaushik Vs Union Of India & Ors
National Green Tribunal · (2022) 08 NGT CK 0017
Tribunals and Commissions24 Aug 2022Disposed Of
Karam Singh & Ors Vs State of H.P.
National Green Tribunal · (2022) 08 NGT CK 0034
Tribunals and Commissions24 Aug 2022Disposed Of
In re: News item published in the Newspaper named, The Hindu, Chennai Edition dated: 9 th October, 2021, titled �Kakkalur Industrial Estate hit by infra woes� in Tiruvallur District, Tamil Nadu Vs
National Green Tribunal · (2022) 08 NGT CK 0026
Tribunals and Commissions23 Aug 2022Disposed Of
Rajesh Kumar Vs Union Territory Of J & K
National Green Tribunal · (2022) 08 NGT CK 0025
Tribunals and Commissions23 Aug 2022Dismissed
Gulab Rai & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 08 NGT CK 0024
Tribunals and Commissions22 Aug 2022Disposed Of
Sumit Batra & Ors Vs State of Haryana & Ors
National Green Tribunal · (2022) 08 NGT CK 0022
Haryana Municipal Corporation Act; 1994 — Section 408(A)(1)(b)Punjab Land Preservation Act, 1900 — Section 4, 5
Tribunals and Commissions22 Aug 2022Disposed Of
Narender Kumar Sharma & Ors Vs State of U.P.
National Green Tribunal · (2022) 08 NGT CK 0021
Tribunals and Commissions22 Aug 2022Dismissed
Dr. (Mrs.) Manorama Sharma & Anr Vs TDI infrastructure Limited & Ors
National Green Tribunal · (2022) 08 NGT CK 0020
Tribunals and Commissions18 Aug 2022Disposed Of
Varun Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 08 NGT CK 0013
Tribunals and Commissions17 Aug 2022Disposed Of
Abhay Dahiya & Ors Vs State Of Haryana
National Green Tribunal · (2022) 08 NGT CK 0014
Tribunals and Commissions17 Aug 2022Disposed Of
Pawan Kumar & Anr Vs State of Haryana & Ors
National Green Tribunal · (2022) 08 NGT CK 0011
Constitution of India, 1950 — Article 21
Tribunals and Commissions16 Aug 2022Disposed Of
K K Sharma Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 08 NGT CK 0023
Tribunals and Commissions16 Aug 2022Disposed Of
All India Kaimur People�s Front Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 08 NGT CK 0012
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions16 Aug 2022Disposed Of
Dr. Bharat Jhunjhunwala & Anr Vs Union Of India & Ors
National Green Tribunal · (2022) 08 NGT CK 0010
National Green Tribunal Act, 2010 — Section 16(h)
Tribunals and Commissions10 Aug 2022Dismissed
Sanjay Kumar Vs State Of Uttar Pradesh & Ors
National Green Tribunal · (2022) 08 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14Uttar Pradesh Groundwater (Management and Regulation) Act, 2019 — Section 9
Tribunals and Commissions10 Aug 2022Disposed Of
Raj Kumar Vs State Of U.P. & Ors
National Green Tribunal · (2022) 08 NGT CK 0006