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National Green Tribunal judgments, 2011

14 judgments · page 1 of 1

Tribunals and Commissions15 Dec 2011Allowed

Paryavana Sanrakshan Sangarsh Samiti Lippa Vs Union Of India & Ors

National Green Tribunal · (2011) 12 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14, 15, 16, 18(1)Limitation Act, 1963 — Section 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29(2)National Green Tribunal (Practices And Procedure) Rules, 2011 — Rule 8(1)
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Tribunals and Commissions14 Dec 2011Disposed Off

Jaya Prakash Dabral And Others Vs L&T Uttaranchal Hydro Power Pvt. Ltd

National Green Tribunal · (2011) 12 NGT CK 0004

National Green Tribunal Act, 2010 — Section 2(j), 2(j)(i), 2(j)(ii), 2(j)(iii), 2(j)(iv), 2(j)(v), 2(j)(vi), 2(j)(vii), 2(j)(viii), 14, 14(1), 15, 16, 16(e), 18, 18(2), 18(2)(a), 20Forest (Conservation) Act, 1980 — Section 2Constitution Of India, 1950 — Article 48A, 51A, 226
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Tribunals and Commissions14 Dec 2011Disposed Off

Vimal Bhai And Others Vs Ministry Of Environment & Forests And Others

National Green Tribunal · (2011) 12 NGT CK 0001

Forest (Conservation) Act, 1980 — Section 2, 3National Green Tribunal Act, 2010 — Section 2(j), 2(j)(i), 2(j)(ii), 2(j)(iii), 2(j)(iv), 2(j)(v), 2(j)(vi), 2(j)(vii), 2(j)(viii), 14, 15, 16, 16(e), 18, 18(2), 18(2)(a), 20Constitution Of India, 1950 — Article 48A, 51A
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