Tribunals and Commissions19 Oct 2022Disposed Of
Manoj Kumar Vs State of U.P. & Ors.
National Green Tribunal · (2022) 10 NGT CK 0038
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 6 of 19
Tribunals and Commissions19 Oct 2022Disposed Of
Vivek Kamboj & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 10 NGT CK 0037
Tribunals and Commissions18 Oct 2022Disposed Of
Kuldeep Singh Vs State of Haryana & Ors
National Green Tribunal · (2022) 10 NGT CK 0036
Tribunals and Commissions18 Oct 2022Disposed Of
Er. Kapil Dev & Ors. Vs State of Punjab & Ors.
National Green Tribunal · (2022) 10 NGT CK 0033
Tribunals and Commissions18 Oct 2022Disposed Of
Harish Singh Bisht Vs State of Uttarakhand
National Green Tribunal · (2022) 10 NGT CK 0032
Tribunals and Commissions18 Oct 2022Disposed Of
In re : News item published in The Times of India dated 28.04.2022 titled �Massive fire breaks out at Meerut Chemical factory; no casualties reported Vs
National Green Tribunal · (2022) 10 NGT CK 0031
Tribunals and Commissions18 Oct 2022Disposed Of
Mohd. Nasir Vs Delhi Pollution Control Committee
National Green Tribunal · (2022) 10 NGT CK 0030
Tribunals and Commissions18 Oct 2022Disposed Of
Shobha Agarwal Vs Delhi Metro Rail Corporation & Ors
National Green Tribunal · (2022) 10 NGT CK 0029
Tribunals and Commissions18 Oct 2022Disposed Of
Rajeev Suri Vs Union of India
National Green Tribunal · (2022) 10 NGT CK 0028
Tribunals and Commissions18 Oct 2022Disposed Of
Narayan Das Tulsani Vs State of Rajasthan
National Green Tribunal · (2022) 10 NGT CK 0027
Tribunals and Commissions17 Oct 2022Disposed Of
Dr. Pentapati Pulla Rao Vs Union of India & Ors
National Green Tribunal · (2022) 10 NGT CK 0035
Tribunals and Commissions17 Oct 2022Disposed Of
Sunil Yadav Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 10 NGT CK 0034
Tribunals and Commissions17 Oct 2022Disposed Of
Vipin Tyagi & Ors Vs State of U.P
National Green Tribunal · (2022) 10 NGT CK 0026
Tribunals and Commissions17 Oct 2022Disposed Of
Surjeet Singh Vs State of Himachal Pradesh
National Green Tribunal · (2022) 10 NGT CK 0025
Tribunals and Commissions17 Oct 2022Disposed Of
Chander Mohan Sharma & Ors Vs State of Himachal Pradesh & Ors
National Green Tribunal · (2022) 10 NGT CK 0024
Tribunals and Commissions17 Oct 2022Disposed Of
Hari Prasad Sharma Vs State of U.P
National Green Tribunal · (2022) 10 NGT CK 0022
Constitution of India, 1950 — Article 21
Tribunals and Commissions17 Oct 2022Disposed Of
Amit Sharma Vs Vivekanand School
National Green Tribunal · (2022) 10 NGT CK 0021
Tribunals and Commissions14 Oct 2022Disposed Of
Yogendra Mohan Sengupta Vs Union of India & Ors
National Green Tribunal · (2022) 10 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 14(3), 15, 15(1)(c) , 15(3), 18, 20, 25, 26, 28, 33
Tribunals and Commissions14 Oct 2022Disposed Of
Pragati Kumar Vs State of Uttar Pradesh & Ors.
National Green Tribunal · (2022) 10 NGT CK 0003
Tribunals and Commissions14 Oct 2022Disposed Of
Uday Education And Welfare Trust Through Its Authorized Signatory Vs State Of Uttar Pradesh
National Green Tribunal · (2022) 10 NGT CK 0002