Tribunals and Commissions04 Nov 2022Dismissed
Kapil Dev & Ors Vs State of Punjab & Ors
National Green Tribunal · (2022) 11 NGT CK 0003
Constitution of India, 1950 — Article 21, 51ANational Green Tribunal Act, 2010 — Section 14
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 5 of 19
Tribunals and Commissions04 Nov 2022Disposed Of
Ajay Kumar Vs Uttarakhand Pollution Control Board & Ors
National Green Tribunal · (2022) 11 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions03 Nov 2022Disposed Of
Saroj Asthana Vs Dayashankar Gupta
National Green Tribunal · (2022) 11 NGT CK 0011
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26
Tribunals and Commissions03 Nov 2022Disposed Of
In Re: News Item Published In The Newspaper The Hindu Dated 02.10.2022 Titled �Over 6,000 Trees Illegally Cut For Tiger Safari Project In Corbett Reserve, Says FSI Report� Vs
National Green Tribunal · (2022) 11 NGT CK 0005
Tribunals and Commissions01 Nov 2022Disposed Of
SND Public School, Palwal Vs State of Haryana & Ors
National Green Tribunal · (2022) 11 NGT CK 0009
Tribunals and Commissions01 Nov 2022Disposed Of
Satish Govind Vs President and Secretary, Windsor Park Residents Welfare Association & Anr
National Green Tribunal · (2022) 11 NGT CK 0008
Code Of Criminal Procedure, 1973 — Section 133National Green Tribunal Act, 2010 — Section 15Air (Prevention and Control of Pollution) Act, 1981 — Section 16(2)(h), 31A
Tribunals and Commissions01 Nov 2022Disposed Of
M/s Dugar Housing Ltd Vs Ministry of Environment, Forests & Climate Change & Anr
National Green Tribunal · (2022) 11 NGT CK 0007
Tribunals and Commissions01 Nov 2022Disposed Of
In Re: News Item Published In The Indian Express Dated 20th April, 2022, Titled �7 Charred To Death In Fire Near Ludhiana Dumpsite� Vs
National Green Tribunal · (2022) 11 NGT CK 0006
Tribunals and Commissions31 Oct 2022Dismissed
M/s Danish Leathers Vs Ministry of Jal Shakti & Ors
National Green Tribunal · (2022) 10 NGT CK 0046
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)
Tribunals and Commissions31 Oct 2022Disposed Of
Premlata Vs State of UP
National Green Tribunal · (2022) 10 NGT CK 0045
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions31 Oct 2022Disposed Of
Ashir Jaihind Vs State of Maharashtra
National Green Tribunal · (2022) 10 NGT CK 0044
Tribunals and Commissions21 Oct 2022Disposed Of
Gaur Atulyam Apartment Owners Association Vs Greater Noida Industrial Development Authority & Anr
National Green Tribunal · (2022) 10 NGT CK 0047
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions21 Oct 2022Disposed Of
In re: news item published in the Newspaper The Hindu dated 02.10.2022 titled �Over 6,000 trees illegally cut for tiger safari project in Corbett Reserve, says FSI report� Vs
National Green Tribunal · (2022) 10 NGT CK 0019
Tribunals and Commissions21 Oct 2022Disposed Of
All India Kaimur Peoples Front Vs Ministry of Environment Forest & Climate Change & Ors
National Green Tribunal · (2022) 10 NGT CK 0018
Constitution of India, 1950 — Article 162Uttar Pradesh Minor Mineral (Concession) Rule 2021 — Rule 52, 52(1)
Tribunals and Commissions21 Oct 2022Disposed Of
Gurinder Singh & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 10 NGT CK 0017
Tribunals and Commissions21 Oct 2022Dismissed
Gurinder Singh Vs Union of India & Ors
National Green Tribunal · (2022) 10 NGT CK 0014
Tribunals and Commissions20 Oct 2022Dismissed
All India Kaimur People�s Front Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 10 NGT CK 0016
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions19 Oct 2022Disposed Of
In re: News item published in The Hindu dated 11.07.2022 titled �Villagers� stir against solar plants protects khejri trees� Vs
National Green Tribunal · (2022) 10 NGT CK 0042
Tribunals and Commissions19 Oct 2022Disposed Of
Mirza Mohammad Arif Vs Union of India & Ors
National Green Tribunal · (2022) 10 NGT CK 0041
Tribunals and Commissions19 Oct 2022Disposed Of
Chandramal Vs State of U.P.
National Green Tribunal · (2022) 10 NGT CK 0040
Constitution of India, 1950 — Article 14, 21Electricity Act, 2003 — Section 67, 68, 164Indian Penal Code, 1860 — Section 188