Tribunals and Commissions29 Nov 2022Disposed Of
Avtar Singh Bajwa Vs State Of Rajasthan
National Green Tribunal · (2022) 11 NGT CK 0047
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 3 of 19
Tribunals and Commissions28 Nov 2022Disposed Of
Naresh Zargar Vs State of M.P. & Ors
National Green Tribunal · (2022) 11 NGT CK 0052
Tribunals and Commissions28 Nov 2022Disposed Of
Shri Dutt Sharma MLA Vs Union of India & Ors
National Green Tribunal · (2022) 11 NGT CK 0051
Tribunals and Commissions28 Nov 2022Disposed Of
In re: News item published in the Telugu Newspaper named, Eenadu, Telangana edition dated: 15th July, 2021, titled �illegal sand mining in Karim Nagar District, Andhra Pradesh� Vs
National Green Tribunal · (2022) 11 NGT CK 0050
Code of Criminal Procedure, 1973 — Section 451National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions25 Nov 2022Dismissed
M/s Zaz Tannery Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2022) 11 NGT CK 0041
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions25 Nov 2022Dismissed
Bhartiya Compostable Products Industry Association Vs Ministry of Environment, Forest & Climate Change & Ors
National Green Tribunal · (2022) 11 NGT CK 0040
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions25 Nov 2022Dismissed
Vardhaman Kaushik Vs Union Of India & Ors
National Green Tribunal · (2022) 11 NGT CK 0039
Tribunals and Commissions24 Nov 2022Disposed Of
Radhey Shyam & Ors Vs State of Haryana
National Green Tribunal · (2022) 11 NGT CK 0053
Tribunals and Commissions23 Nov 2022Disposed Of
Arti Sharma (Sarpanch) Vs State of Jammu & Kashmir & Ors
National Green Tribunal · (2022) 11 NGT CK 0043
Tribunals and Commissions23 Nov 2022Disposed Of
Shailesh Singh Vs M/s. Designco, Moradabad & Ors
National Green Tribunal · (2022) 11 NGT CK 0042
Environment (Protection) Act, 1986 — Section 3
Tribunals and Commissions22 Nov 2022Disposed Of
Vipin Nayyar Vs Union of India & Ors
National Green Tribunal · (2022) 11 NGT CK 0046
National Green Tribunal Act, 2010 — Section 14, 18
Tribunals and Commissions22 Nov 2022Disposed Of
Gagan Narang Vs Union of India & Ors
National Green Tribunal · (2022) 11 NGT CK 0045
Tribunals and Commissions22 Nov 2022Disposed Of
Gunjan Mittal Vs Govt. Of NCT of Delhi
National Green Tribunal · (2022) 11 NGT CK 0044
Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions16 Nov 2022Disposed Of
Sunil Kumar Vs State of Haryana & Ors
National Green Tribunal · (2022) 11 NGT CK 0054
Tribunals and Commissions16 Nov 2022Disposed Of
Jagdish Chandra Pandey Vs State of Uttarakhand & Ors
National Green Tribunal · (2022) 11 NGT CK 0037
Code Of Criminal Procedure, 1973 — Section 197(1)(b)Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions16 Nov 2022Disposed Of
Ved Prakash Aggarwal Vs District Magistrate Ghaziabad & Ors
National Green Tribunal · (2022) 11 NGT CK 0036
Tribunals and Commissions16 Nov 2022Disposed Of
Vijay Chawla Vs Ministry of Environment, Forest and Climate Change & Ors
National Green Tribunal · (2022) 11 NGT CK 0035
Punjab Land Preservation Act (PLPA), 1900 — Section 4, 5
Tribunals and Commissions16 Nov 2022Disposed Of
Bishamber Singh Vs State of Haryana & Ors
National Green Tribunal · (2022) 11 NGT CK 0028
Forest (Conservation) Act, 1980— Section 14, 16
Tribunals and Commissions15 Nov 2022Disposed Of
Sanjay Kumar Vs Union of India & Ors
National Green Tribunal · (2022) 11 NGT CK 0030
Punjab Land Preservation Act (PLPA), 1900 — Section 4, 5
Tribunals and Commissions15 Nov 2022Disposed Of
Benny Sebasstian Vs M/s. VKL Infrastructure Facilities (P)Ltd. & Ors
National Green Tribunal · (2022) 11 NGT CK 0029
National Green Tribunal Act, 2010 — Section 14, 29, 30, 38(5)