Tribunals and Commissions14 Nov 2022Disposed Of
Alka Sarin & Anr Vs Ministry Of Environment, Forest And Climate Change
National Green Tribunal · (2022) 11 NGT CK 0034
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 4 of 19
Tribunals and Commissions14 Nov 2022Disposed Of
Krishan Lal Gera Vs State of Haryana & Ors
National Green Tribunal · (2022) 11 NGT CK 0033
Tribunals and Commissions14 Nov 2022Disposed Of
T. Muruganandam & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 11 NGT CK 0032
Tribunals and Commissions14 Nov 2022Disposed Of
Om Puri Vs Hindustan Zinc Ltd. & Ors
National Green Tribunal · (2022) 11 NGT CK 0031
Tribunals and Commissions11 Nov 2022Disposed Of
Aashish Sardana Vs M/s Vatika Ltd. & Anr
National Green Tribunal · (2022) 11 NGT CK 0020
Tribunals and Commissions11 Nov 2022Disposed Of
Deepak Sharma Vs State Of Uttarakhand & Ors
National Green Tribunal · (2022) 11 NGT CK 0019
Tribunals and Commissions11 Nov 2022Disposed Of
Siddhartha Attri Vs Uttar Pradesh Pollution Control Board
National Green Tribunal · (2022) 11 NGT CK 0018
National Green Tribunal Act, 2010 — Section 25
Tribunals and Commissions11 Nov 2022Disposed Of
Shailesh Singh Vs M/s Al-Dua Food Processing Pvt. Ltd. & Ors
National Green Tribunal · (2022) 11 NGT CK 0017
National Green Tribunal Act, 2010 — Section 25(2)
Tribunals and Commissions11 Nov 2022Disposed Of
Veterans Forum for Transparency in Public Life Vs State of Himachal Pradesh & Ors
National Green Tribunal · (2022) 11 NGT CK 0016
National Green Tribunal Act, 2010 — Section 15, 15(1), 20, 26, 30
Tribunals and Commissions09 Nov 2022Disposed Of
Surender Rathore & Ors Vs State of Chhattisgarh
National Green Tribunal · (2022) 11 NGT CK 0027
Water (Prevention and Control of Pollution) Act, 1974 — Section 25Air (Prevention and Control of Pollution) Act, 1981 — Section 21
Tribunals and Commissions09 Nov 2022Disposed Of
Junaid Ayubi Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 11 NGT CK 0026
Tribunals and Commissions09 Nov 2022Disposed Of
Satyendra Pathak Vs State of Madhya Pradesh
National Green Tribunal · (2022) 11 NGT CK 0022
Tribunals and Commissions09 Nov 2022Disposed Of
Anup Kumar Vs State of Jharkhand
National Green Tribunal · (2022) 11 NGT CK 0021
Tribunals and Commissions07 Nov 2022Disposed Of
Pradeep Norula Vs Municipal Corporation of Gurgaon & Ors
National Green Tribunal · (2022) 11 NGT CK 0025
Tribunals and Commissions07 Nov 2022Disposed Of
Surender Kumar Vs Mohan Bakers & Ors
National Green Tribunal · (2022) 11 NGT CK 0015
Tribunals and Commissions07 Nov 2022Disposed Of
Ranthambhore Musical Festival Rajasthan Being Done Near The Forest/Sanctuary Area Vs area
National Green Tribunal · (2022) 11 NGT CK 0014
Tribunals and Commissions07 Nov 2022Disposed Of
Varun Sheokand Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 11 NGT CK 0013
Tribunals and Commissions07 Nov 2022Disposed Of
Social Action for Forest & Environment (SAFE) Vs Union of India & Ors
National Green Tribunal · (2022) 11 NGT CK 0010
Tribunals and Commissions04 Nov 2022Disposed Of
Amit Kishore & Ors Vs Uttar Pradesh State Pollution Control Board & Ors
National Green Tribunal · (2022) 11 NGT CK 0012
Tribunals and Commissions04 Nov 2022Dismissed
Gaurav Kumar Vs State of Haryana & Ors
National Green Tribunal · (2022) 11 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 15