Tribunals and Commissions31 May 2022Disposed Of
One Earth One Life Vs Ministry of Environment, Forests and Climate Change & Anr
National Green Tribunal · (2022) 05 NGT CK 0068
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 13 of 19
Tribunals and Commissions31 May 2022Disposed Of
Md. Hayath Udin Vs Union of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0067
Tribunals and Commissions31 May 2022Allowed
Haryana State Pollution Control Board & Anr Vs M/s Radhey Radhey Minerals
National Green Tribunal · (2022) 05 NGT CK 0066
Tribunals and Commissions31 May 2022Disposed Of
Dheeraj Singh Vs State of Haryana
National Green Tribunal · (2022) 05 NGT CK 0065
Tribunals and Commissions31 May 2022Disposed Of
Gaurav Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 05 NGT CK 0064
Tribunals and Commissions30 May 2022Disposed Of
Seema Chauhan Vs State of Madhya Pradesh
National Green Tribunal · (2022) 05 NGT CK 0060
Tribunals and Commissions27 May 2022Disposed Of
Shobh Nath Dwivedi Vs Ram Lakhan Alias Bhindhar Passi & Anr
National Green Tribunal · (2022) 05 NGT CK 0063
Tribunals and Commissions27 May 2022Disposed Of
In re: News item published in Hindustan Times dated 05.03.2022 titled �Bhagalpur: 14 dead in firecracker unit blast Vs
National Green Tribunal · (2022) 05 NGT CK 0062
National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions27 May 2022Disposed Of
Digvijay Singh Vs State of Rajasthan & Ors
National Green Tribunal · (2022) 05 NGT CK 0061
Tribunals and Commissions25 May 2022Disposed Of
Chief Executive Officer, Municipal Council, Sopore Vs Jammu & Kashmir Pollution Control Board
National Green Tribunal · (2022) 05 NGT CK 0059
Water (Prevention and Control of Pollution) Act, 1974 — Section 25
Tribunals and Commissions25 May 2022Disposed Of
Sandeep Singh Vs Union of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0057
Tribunals and Commissions24 May 2022Disposed Of
Junaid Ayubi & Anr Vs State of Haryana & Ors
National Green Tribunal · (2022) 05 NGT CK 0055
Tribunals and Commissions24 May 2022Dismissed
Veterans Forum for Transparency in Public Life Vs State of Himachal Pradesh & Ors
National Green Tribunal · (2022) 05 NGT CK 0054
National Green Tribunal Act, 2010 — Section 15, 15(1), 20
Tribunals and Commissions23 May 2022Disposed Of
Santosh Ram & Ors Vs State of Madhya Pradesh
National Green Tribunal · (2022) 05 NGT CK 0052
Tribunals and Commissions23 May 2022Dismissed
Acharya Shri Chander College of Medical Sciences & Hospital (ASCOMS) Vs J & K Pollution Control Board & Anr
National Green Tribunal · (2022) 05 NGT CK 0051
Tribunals and Commissions20 May 2022Disposed Of
Devesh Chandra Vs State of Uttar Pradesh
National Green Tribunal · (2022) 05 NGT CK 0050
Tribunals and Commissions20 May 2022Disposed Of
Sachin Sachdeva Vs Delhi Pollution Control Committee
National Green Tribunal · (2022) 05 NGT CK 0049
Tribunals and Commissions20 May 2022Dismissed
Raghu Ramakrishna RajuKanumuru (M.P.) Vs State of Andhra Pradesh
National Green Tribunal · (2022) 05 NGT CK 0048
Tribunals and Commissions20 May 2022Dismissed
Gram Panchayat Araba Vs State Of Rajasthan
National Green Tribunal · (2022) 05 NGT CK 0046
Tribunals and Commissions19 May 2022Disposed Of
Harjeet Singh Vs Akhil Gautam & Anr
National Green Tribunal · (2022) 05 NGT CK 0053
National Green Tribunal Act, 2010 — Section 14, 14 (3), 15, 15(3)