Tribunals and Commissions12 May 2022Disposed Of
Shailesh Singh Vs State of U.P.& Ors
National Green Tribunal · (2022) 05 NGT CK 0022
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 15 of 19
Tribunals and Commissions12 May 2022Disposed Of
Residents of Village Adampur, PO Masodi Khera, District Dholpur Vs State of Rajasthan
National Green Tribunal · (2022) 05 NGT CK 0021
Tribunals and Commissions11 May 2022Disposed Of
Daljeet Singh & Anr Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2022) 05 NGT CK 0016
National Green Tribunal Act, 2010 — Section 14, 18Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions11 May 2022Disposed Of
Ashu Chauhan Vs State of U.P.
National Green Tribunal · (2022) 05 NGT CK 0015
Air(Prevention and Control of Pollution) Act 1981 — Section 31A
Tribunals and Commissions11 May 2022Dismissed
Anil Nishani Vs Union of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0014
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions11 May 2022Disposed Of
Veterans Forum For Transparency In Public Life Vs Chapra Nagar Nigam, Saran, Bihar & Ors
National Green Tribunal · (2022) 05 NGT CK 0013
National Green Tribunal Act, 2010 — Section 25(2)
Tribunals and Commissions10 May 2022Dismissed
Nagendra Tripathi & Anr Vs State of U.P
National Green Tribunal · (2022) 05 NGT CK 0023
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions10 May 2022Disposed Of
Vineet Kumar Yadav Vs State of Haryana & Ors
National Green Tribunal · (2022) 05 NGT CK 0012
National Green Tribunal Act, 2010 — Section 25(2)
Tribunals and Commissions10 May 2022Disposed Of
Tejinder Kumar Jolly & Anr Vs State of Uttarakhand & Ors
National Green Tribunal · (2022) 05 NGT CK 0011
Tribunals and Commissions10 May 2022Disposed Of
Pramod Vs Directorate Of Geology And Mining
National Green Tribunal · (2022) 05 NGT CK 0010
Tribunals and Commissions10 May 2022Dimissed
Legal Aid Committee, NGT Bar Association Vs MoEF & Ors
National Green Tribunal · (2022) 05 NGT CK 0009
Tribunals and Commissions09 May 2022Disposed Of
Ajay Jain Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 05 NGT CK 0024
Tribunals and Commissions09 May 2022Disposed Of
Mukesh Kumar Aggarwal Vs Central Pollution Control Board & Anr
National Green Tribunal · (2022) 05 NGT CK 0020
National Green Tribunal Act, 2010 — Section 15, 20Environment (Protection) Act, 1986 — Section 6, 25Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4), 31(A), 37
Tribunals and Commissions06 May 2022Disposed Of
Vipin Nayyar Vs Union of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0017
National Green Tribunal Act, 2010 — Section 14, 18Uttarakhand Flood Plain Zone Act, 2012 — Section 12(3)Ancient Monuments and Archaeological Sites and Remains Act 1958 20A, 20B
Tribunals and Commissions06 May 2022Disposed Of
Col. Sunil Kumar (Retd.) & Anr Vs Union of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0007
Tribunals and Commissions06 May 2022Disposed Of
Raj Kumar Vs State of U.P. & Ors
National Green Tribunal · (2022) 05 NGT CK 0006
Tribunals and Commissions05 May 2022Disposed Of
Sri Prakash Singh Vs State of U.P
National Green Tribunal · (2022) 05 NGT CK 0019
Tribunals and Commissions05 May 2022Disposed Of
Mudit Kumar Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 05 NGT CK 0018
Tribunals and Commissions05 May 2022Disposed Of
Bhanwar Lal Bhargava Vs State of Rajasthan
National Green Tribunal · (2022) 05 NGT CK 0005
Constitution of India, 1950 — Article 243W, 243XNational Green Tribunal Act, 2010 — Section 26Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 42(2), 48
Tribunals and Commissions04 May 2022Disposed Of
Saviour Park Apartment Owners Association Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 05 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15Environment Protection Act, 1986 — Section 15