Tribunals and Commissions11 Mar 2022Dismissed
M/s Sonia and Co. (P) Ltd Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 03 NGT CK 0021
COURT ARCHIVE
National Green Tribunal judgments, 2022
366 judgments · page 18 of 19
Tribunals and Commissions11 Mar 2022Disposed Of
Gaurav Kumar Bansal Vs Union of India & Ors
National Green Tribunal · (2022) 03 NGT CK 0020
Tribunals and Commissions11 Mar 2022Disposed Of
Nuggehalli Jayasimha Vs Government of NCT of Delhi
National Green Tribunal · (2022) 03 NGT CK 0019
Water (Prevention & Control of Pollution) Act, 1974 — Section 18(1)(b)Delhi Municipal Corporation Act, 1957 — Section 417
Tribunals and Commissions11 Mar 2022Disposed Of
Behari Lal Chaturvedi Vs Ministry of Jal Shakti & Ors
National Green Tribunal · (2022) 03 NGT CK 0018
Tribunals and Commissions11 Mar 2022Disposed Of
Hariom Gupta & Ors Vs Nagar Palika Parishad, Loni & Ors
National Green Tribunal · (2022) 03 NGT CK 0005
Tribunals and Commissions10 Mar 2022Disposed Of
Rakesh Kumar & Anr Vs State of Punjab
National Green Tribunal · (2022) 03 NGT CK 0011
Tribunals and Commissions10 Mar 2022Disposed Of
Dinesh Chahal & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 03 NGT CK 0010
Tribunals and Commissions10 Mar 2022Disposed Of
Gurpreet Singh Bagga Vs MoEF & Ors
National Green Tribunal · (2022) 03 NGT CK 0008
Tribunals and Commissions09 Mar 2022Disposed Of
News item published in The Hindu dated 27.02.2022 titled �Tourism has brought economic prosperity to the Himalayan region, but the environmental cost has been catastrophic� Vs
National Green Tribunal · (2022) 03 NGT CK 0013
Tribunals and Commissions09 Mar 2022Dismissed
R. K. Gupta Vs State of Madhya Pradesh
National Green Tribunal · (2022) 03 NGT CK 0012
Tribunals and Commissions08 Mar 2022Disposed Of
News item published in The Tribune dated 22.02.2022 titled �7 killed in blast at firecrackers factory in Himachal Una Vs
National Green Tribunal · (2022) 03 NGT CK 0016
National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions08 Mar 2022Disposed Of
K. S. Sahadeva Raja Vs State of Tamilnadu
National Green Tribunal · (2022) 03 NGT CK 0014
Tribunals and Commissions07 Mar 2022Disposed Of
Rafikhan Vs East Delhi Municipal Corporation & Ors
National Green Tribunal · (2022) 03 NGT CK 0017
Tribunals and Commissions03 Mar 2022Disposed Of
News Item Published In Hindustan Times Dt 12.02.2021 Title 12 Dead 36 Injured As Fire Breaks Out In Factory In Tamil Nadu Sivakasi Vs
National Green Tribunal · (2022) 03 NGT CK 0003
Explosive Act 1884 — Section 9BExplosive Rule, 2008 — Rule 7, 19, 26(7), 28, 128, 135Tamil Nadu Factories Rules 1950 — Rule 95
Tribunals and Commissions03 Mar 2022Disposed Of
Anand Uttarkar Vs Municipal Corporation of the City of Pune & Ors
National Green Tribunal · (2022) 03 NGT CK 0002
Water (Prevention and Control of Pollution) Act, 1974 — Section 25Air (Prevention and Control of Pollution) Act, 1981 — Section 21Solid Waste Management Rules, 2016 — Rule 3, 15(i), 16[B], 38
Tribunals and Commissions03 Mar 2022Disposed Of
Aditya Dubey & Anr Vs Union of India & Ors
National Green Tribunal · (2022) 03 NGT CK 0001
Tribunals and Commissions02 Mar 2022Disposed Of
Kaushambi Apartments Residents Welfare Association (KARWA) Vs Divisional Commissioner Meerut Division & Ors
National Green Tribunal · (2022) 03 NGT CK 0004
Tribunals and Commissions25 Feb 2022Disposed Of
Shailesh Singh Vs Hotel Holiday Regency
National Green Tribunal · (2022) 02 NGT CK 0060
Constitution of India, 1950 — Article 21, 253Environment Protection Act, 1986 — Section 15, 16, 17, 18, 19, 20, 21National Green Tribunal Act, 2010 — Section 15, 20
Tribunals and Commissions25 Feb 2022Disposed Of
Rakesh Kumar Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 02 NGT CK 0057
Environment Protection Act, 1986 — Section 5
Tribunals and Commissions25 Feb 2022Disposed Of
Rajan Vs Central Ground Water
National Green Tribunal · (2022) 02 NGT CK 0056
Environment Protection Act, 1986 — Section 15, 16, 17, 18, 19, 20, 21National Green Tribunal Act, 2010 — Section 14, 15, 18(1), 18(2), 20